High Courts06 Nov 2015Allowed
Anasuyamma and Others Vs N.C. Venkataravana and Others
Karnataka High Court · (2015) 11 KAR CK 0264
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 407 of 2,398
High Courts06 Nov 2015Allowed
The Karnataka Public Service Commission Vs Palakshi Dudihalli D.T. and Others
Karnataka High Court · (2015) 11 KAR CK 0248
Karnataka Reservation of Appointments or Posts (in the Civil Services of the State) for Rural Candidates Act, 2000 - Section 2(2)
High Courts06 Nov 2015Dismissed
S. Ananda and Others Vs The Karnataka Public Service Commission and Others
Karnataka High Court · (2015) 11 KAR CK 0241
High Courts06 Nov 2015Dismissed
Basalingappa Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0237
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 109, 143, 147, 148, 149
High Courts06 Nov 2015Allowed
Bhairu Sadashiv Chambar and Others Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0226
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, 34, 363
High Courts06 Nov 2015Dismissed
Suresh Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0210
Criminal Procedure Code, 1973 (CrPC) - Section 227
High Courts06 Nov 2015Disposed Off
Ranappa Vs State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0204
Karnataka Land Reforms Act, 1961 - Section 133
High Courts06 Nov 2015Dismissed
Taluka Agricultural Produce Co-Operative Marketing Society Vs Gita
Karnataka High Court · (2015) 11 KAR CK 0201
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 Nov 2015Partly Allowed
James Edward and Others Vs The Divisional Controller, K.S.R.T.C.
Karnataka High Court · (2015) 11 KAR CK 0199
Motor Vehicles Act, 1988 - Section 166
High Courts06 Nov 2015Dismissed
K.P. Nagarathnamma Vs K. Lakshmana
Karnataka High Court · (2015) 11 KAR CK 0188
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 9
High Courts06 Nov 2015Dismissed
In Re: Firepro Systems Private Limited and Ors.
Karnataka High Court · (2015) 11 KAR CK 0152
High Courts06 Nov 2015
Balesh Basavanneppa Hattaraki Vs The Divisional Manager, National Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 11 KAR CK 0105
Motor Vehicles Act, 1988 - Section 111(a), 166, 95
High Courts06 Nov 2015
The Divisional Manager, Iffco Tokio General Insurance Co. Ltd. Vs Chikkappa and Others
Karnataka High Court · (2015) 11 KAR CK 0091
High Courts06 Nov 2015Dismissed
Pappu and Others Vs Karnataka State Transport Authority and Others
Karnataka High Court · (2015) 11 KAR CK 0067
Limitation Act, 1963 - Section 5
High Courts06 Nov 2015Dismissed
Venkatachalappa and Others Vs The Land Tribunal, Bangalore North Taluk and Others
Karnataka High Court · (2015) 11 KAR CK 0036
High Courts06 Nov 2015Dismissed
Akbar Pasha Vs Majida Begum
Karnataka High Court · (2015) 11 KAR CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 200, 397Negotiable Instruments Act, 1881 (NI) - Section 138, 138(b), 139, 81
High Courts05 Nov 2015Disposed Off
Sushim Vs The Deputy Commissioner
Karnataka High Court · (2015) 11 KAR CK 0315
Karnataka Land Revenue Act, 1964 - Section 95
High Courts05 Nov 2015Allowed
S. Balaji Vs Department of Telecommunications and Others
Karnataka High Court · (2015) 11 KAR CK 0245
Constitution of India, 1950 - Article 311
High Courts05 Nov 2015Allowed
S.M. Patil Vs The Central Administrative Tribunal, Bangalore Bench and Others
Karnataka High Court · (2015) 11 KAR CK 0242
Criminal Procedure Code, 1973 (CrPC) - Section 195, 195(3)Penal Code, 1860 (IPC) - Section 420, 468
High Courts05 Nov 2015Dismissed
P.R. Chenna Reddy Vs Mysore Minerals Limited
Karnataka High Court · (2015) 11 KAR CK 0235