High Courts24 Nov 2015
The Commissioner of Income Tax, LTU and Others Vs Rittal India Pvt. Ltd.
Karnataka High Court · (2016) 282 CTR 431 : (2016) 380 ITR 423
Income Tax Act, 1961 - Section 32, 32(1), 32(1)(ii), 32(1)(iia), 32(i)(iia)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 399 of 2,398
High Courts24 Nov 2015Dismissed
H.N. Padmavathi Vs K. Chandrappa
Karnataka High Court · (2015) 11 KAR CK 0007
High Courts24 Nov 2015
Bhagyamma Vs Sharma Transport and Others
Karnataka High Court · (2015) 11 KAR CK 0002
Motor Vehicles Act, 1988 - Section 166
High Courts23 Nov 2015Disposed Off
Appasab Vs The Asst. Executive Engineer, Karanja Project
Karnataka High Court · (2016) 1 AKR 261 : (2016) LabIC 696 : (2015) 4 LLN 715
High Courts23 Nov 2015Allowed
Vadiraja Vs State
Karnataka High Court · (2016) 1 AKR 213
Criminal Procedure Code, 1973 (CrPC) - Section 427, 428, 433A, 482Penal Code, 1860 (IPC) - Section 392, 413
High Courts23 Nov 2015Partly Allowed
Narasimha Vs Banibrato Sikdar and Others
Karnataka High Court · (2015) 11 KAR CK 0296
Motor Vehicles Act, 1988 - Section 166
High Courts23 Nov 2015Dismissed
Central Provident Fund Commissioner, Employees Provident Fund Organisation and Others Vs Narayani and Others
Karnataka High Court · (2015) 11 KAR CK 0281
High Courts23 Nov 2015Dismissed
Pankaj L. Kothari Vs D.C. Srivathsa
Karnataka High Court · (2015) 11 KAR CK 0277
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14, 17
High Courts23 Nov 2015Partly Allowed
Mehboobsab Vs Mahesh and Others
Karnataka High Court · (2016) 1 AKR 244
Motor Vehicles Act, 1988 - Section 166
High Courts23 Nov 2015Dismissed
The Principal, Dr. B.R. Ambedkar Medical College Vs Ramakrishna and Others
Karnataka High Court · (2016) 148 FLR 328 : (2016) 1 KarLJ 612
Payment of Gratuity Act, 1972 - Section 2(e), 7(3)(a), 7(7)
High Courts23 Nov 2015
Seethamma Madappa Vs The State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 270 : (2016) 2 KarLJ 92
High Courts23 Nov 2015Dismissed
Mahadev Vishnu Ghorpade Vs Priya and Others
Karnataka High Court · (2016) 1 AKR 306
High Courts23 Nov 2015
Mustafa Khawajasab and Others Vs Mahiboobsab Hasansab Rugi and Others
Karnataka High Court · (2015) 11 KAR CK 0157
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2-AConstitution of India, 1950 - Article 227Karnataka Land Reforms Act, 1961 - Section 133, 48-C
High Courts23 Nov 2015Partly Allowed
Abdul Reheman Vs Ashraf and Others
Karnataka High Court · (2015) 11 KAR CK 0145
High Courts23 Nov 2015Partly Allowed
Geetha and Others Vs Lakkanna and Others
Karnataka High Court · (2015) 11 KAR CK 0142
Motor Vehicles Act, 1988 - Section 166
High Courts23 Nov 2015Dismissed
N. Bhaskara Vs B.V. Purushothama
Karnataka High Court · (2015) 11 KAR CK 0115
High Courts23 Nov 2015Partly Allowed
The Branch Manager National Insurance Co. Ltd. Vs Basappa and Others
Karnataka High Court · (2016) 1 AKR 178
High Courts23 Nov 2015Partly Allowed
Anni Bommappa and Others Vs Rameswara Lal and Others
Karnataka High Court · (2015) 11 KAR CK 0078
High Courts23 Nov 2015Disposed Off
Bhujangshetty Vs The State of Karnataka and Others
Karnataka High Court · (2015) 11 KAR CK 0034
High Courts23 Nov 2015Dismissed
Revansiddayya Vs The State Bank of India
Karnataka High Court · (2015) 11 KAR CK 0003
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Limitation Act, 1963 - Section 14