High Courts26 Nov 2015Disposed Off
The Sericulture Extension Officer, Technical Service Centre and Others Vs Shivaraj and Others
Karnataka High Court · (2015) 11 KAR CK 0099
Industrial Disputes Act, 1947 - Section 25-F
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 397 of 2,398
High Courts26 Nov 2015
Prestige Estates Projects Limited Vs State of Karnataka and Others
Karnataka High Court · (2016) 2 KarLJ 191
Constitution of India, 1950 - Article 19(1)(a), 215
High Courts26 Nov 2015Partly Allowed
Mini Gopalakrishnan and Others Vs N.P. Ravish and Others
Karnataka High Court · (2015) 11 KAR CK 0079
Motor Vehicles Act, 1988 - Section 166
High Courts26 Nov 2015Partly Allowed
Nataraj Vs Subbanna M. and Others
Karnataka High Court · (2015) 11 KAR CK 0048
Motor Vehicles Act, 1988 - Section 166
High Courts26 Nov 2015Dismissed
Bharati Vs State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 34, 344, 370(2), 376, 376(1)Protection of Children from Sexual Offences Act, 2012 - Section 4, 6
High Courts26 Nov 2015Dismissed
Pradeep Vs Mahadev and Others
Karnataka High Court · (2015) 11 KAR CK 0033
Consumer Protection Act, 1986 - Section 12, 27Criminal Procedure Code, 1973 (CrPC) - Section 245, 311, 482
High Courts25 Nov 2015Partly Allowed
The District Watershed Development Officer and Others Vs Puttamadamma and Others
Karnataka High Court · (2016) 2 KarLJ 219
Industrial Disputes Act, 1947 - Section 10(1)(c), 25(F), 25F
High Courts25 Nov 2015Disposed Off
Padmavati Vs Principal Accountant General (A & E) and Others
Karnataka High Court · (2015) 11 KAR CK 0302
High Courts25 Nov 2015
Rekha and Others Vs D.R. Keshavamurthy and Others
Karnataka High Court · (2015) 11 KAR CK 0288
High Courts25 Nov 2015Dismissed
Shivaraya and Others Vs Ramachandra and Others
Karnataka High Court · (2015) 11 KAR CK 0276
Civil Procedure Code, 1908 (CPC) - Section 100, 96
High Courts25 Nov 2015Dismissed
Fayaz Rajak Karajagi Vs The State of Karnataka
Karnataka High Court · (2015) 11 KAR CK 0273
Criminal Procedure Code, 1973 (CrPC) - Section 164, 439Penal Code, 1860 (IPC) - Section 363, 366A, 376Protection of Children from Sexual Offences Act, 2012 - Section 4, 8
High Courts25 Nov 2015Disposed Off
Mohammed Iqbal Vs The Karnataka Wakf Board and Others
Karnataka High Court · (2015) 11 KAR CK 0153
Waqf Act, 1995 - Section 54
High Courts25 Nov 2015Dismissed
Dhareppa Vs Kasturibai and Others
Karnataka High Court · (2015) 11 KAR CK 0147
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7Hindu Succession Act, 1956 - Section 6
High Courts25 Nov 2015Dismissed
C. Madhu Vs The Secretary to Government, Public Works Department and Others
Karnataka High Court · (2015) 11 KAR CK 0132
High Courts25 Nov 2015
Maheshwarappa and Others Vs Rudramma and Others
Karnataka High Court · (2015) 11 KAR CK 0087
High Courts25 Nov 2015Dismissed
Amarappa Vs Sangavva and Others
Karnataka High Court · (2015) 11 KAR CK 0056
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 6 Rule 17, 151
High Courts25 Nov 2015Partly Allowed
Gangadharaiah Vs Umesh and Others
Karnataka High Court · (2015) 11 KAR CK 0055
Motor Vehicles Act, 1988 - Section 166
High Courts25 Nov 2015Allowed
Makbul Sultan Mulla Vs The Prl. Secretary to The Government of Karnataka Revenue Department and Others
Karnataka High Court · (2015) 11 KAR CK 0049
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482Karnataka Land Revenue Act, 1964 - Section 136(3)
High Courts25 Nov 2015Allowed
Sanjeevamma and Others Vs Shanthamma and Others
Karnataka High Court · (2015) 11 KAR CK 0006
High Courts25 Nov 2015Partly Allowed
Chandu Poojary and Others Vs Ganesh Shastri and Others
Karnataka High Court · (2015) 11 KAR CK 0004
Motor Vehicles Act, 1988 - Section 166