COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 393 of 2,398

High Courts02 Dec 2015Dismissed

Autograde International Private Limited and Others Vs The State of Karnataka and Others

Karnataka High Court · (2016) 1 AKR 228

Constitution of India, 1950 - Article 19Motor Vehicles Act, 1988 - Section 110(1), 111(1), 4, 41, 41(4)

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High Courts02 Dec 2015Allowed

The Divisional Controller Vs Jayaramu

Karnataka High Court · (2015) 12 KAR CK 0001

Industrial Disputes Act, 1947 - Section 10(4-A), 33(2)(b)

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High Courts01 Dec 2015Disposed Off

Uma Bai and Others Vs Lakshmidevi

Karnataka High Court · (2015) 12 KAR CK 0186

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2

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High Courts01 Dec 2015Dismissed

Siddamma and Others Vs Umakant

Karnataka High Court · (2015) 12 KAR CK 0179

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts01 Dec 2015Partly Allowed

Shashikal Bai and Others Vs S.P. Ashok and Others

Karnataka High Court · (2015) 12 KAR CK 0137

Motor Vehicles Act, 1988 - Section 166

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High Courts01 Dec 2015Allowed

S.N. Hegde Vs The Lokayukta and Others

Karnataka High Court · (2015) 12 KAR CK 0112

Criminal Procedure Code, 1973 (CrPC) - Section 197Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 14, 17, 7

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High Courts01 Dec 2015Disposed Off

S. Manik Vs Life Insurance Corporation of India

Karnataka High Court · (2016) 1 AKR 386

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High Courts01 Dec 2015Disposed Off

Basavaraja Rice Tech Vs The State of Karnataka and Others

Karnataka High Court · (2015) 12 KAR CK 0109

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High Courts01 Dec 2015Disposed Off

Umashankar Industries Vs The State of Karnataka and Others

Karnataka High Court · (2015) 12 KAR CK 0108

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High Courts01 Dec 2015Dismissed

The Reliance General Insurance Co. Ltd. Vs Shilpa Kom Nagraj Kuravatti and Others

Karnataka High Court · (2015) 12 KAR CK 0107

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High Courts01 Dec 2015Disposed Off

Veena G.R. Vs The State of Karnataka and Others

Karnataka High Court · (2015) 12 KAR CK 0104

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High Courts01 Dec 2015Dismissed

Kamal Premanand Samant and Others Vs Sonubai Mansing Nalavade and Others

Karnataka High Court · (2015) 12 KAR CK 0088

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High Courts01 Dec 2015

Ranbir Singh Vs The State of Karnataka and Others

Karnataka High Court · (2015) 12 KAR CK 0061

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 409, 417, 420

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High Courts01 Dec 2015Partly Allowed

Prema. B.D. and Others Vs Sathyananda Rao and Others

Karnataka High Court · (2015) 12 KAR CK 0058

Motor Vehicles Act, 1988 - Section 166

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High Courts01 Dec 2015Allowed

Bibi Salma Vs Mahesh and Others

Karnataka High Court · (2015) 12 KAR CK 0031

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High Courts01 Dec 2015Dismissed

Mansoor Ali Vs The State and Others

Karnataka High Court · (2015) 12 KAR CK 0029

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109, 143, 147, 149, 323

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High Courts01 Dec 2015

Gagan and Others Vs Manoj and Others

Karnataka High Court · (2015) 12 KAR CK 0003

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High Courts01 Dec 2015Partly Allowed

Venkatesh and Others Vs Munithimmaiah and Others

Karnataka High Court · (2015) 12 KAR CK 0002

Motor Vehicles Act, 1988 - Section 166

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High Courts30 Nov 2015Disposed Off

REI Electronics Pvt. Ltd. and Others Vs State Bank of India, Stressed Assets Management Group Branch and Others

Karnataka High Court · (2015) 11 KAR CK 0350

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14

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High Courts30 Nov 2015Dismissed

Katariya Cloth Emporium and Others Vs Premchand and Others

Karnataka High Court · (2016) 2 KarLJ 95 : (2016) 1 RCR(Rent) 242

Evidence Act, 1872 - Section 116Karnataka Rent Act, 1999 - Section 27(2)(i), 27(2)(r)

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