High Courts30 Jun 1981Allowed
M. P. Balasubramanyam Vs T.K. Nagarathanamma
Karnataka High Court · AIR 1982 Kar 177
COURT ARCHIVE
Karnataka High Court judgments
48,960 judgments · page 2,220 of 2,448
High Courts29 Jun 1981
Sundara Shetty Vs K. Sanjiva Rao and Others
Karnataka High Court · (1982) ACJ 129 : AIR 1982 Kar 84 : (1981) ILR (Kar) 1335 : (1981) 2 KarLJ 313
Motor Vehicles Act, 1939 — Section 110 B
High Courts29 Jun 1981
Karnataka State Financial Corporation Vs Sri Nithyananda Bhavan and Another
Karnataka High Court · AIR 1982 Kar 179 : (1981) ILR (Kar) 1347 : (1981) 2 KarLJ 321
Civil Procedure Code, 1908 (CPC) — Section 54State Financial Corporations Act, 1951 — Section 31
High Courts29 Jun 1981
Kanthamma Vs S.A. Sudarshan and Another
Karnataka High Court · (1981) 2 KarLJ 249
Karnataka Cinemas (Regulation) Rules, 1971 — Rule 6Transfer of Property Act, 1882 — Section 116
High Courts25 Jun 1981Allowed
Jayamma Vs Executive Engineer, P.W.D.
Karnataka High Court · (1982) ACJ 361
Workmens Compensation Act, 1923 — Section 12 (1), 30, 4
High Courts24 Jun 1981
Rangaswamy Setty T. Vs Kar. Agro. Industries Corpn. Ltd. and Others
Karnataka High Court · (1981) 2 KarLJ 455
Constitution of India, 1950 — Article 12
High Courts24 Jun 1981
Gadekar N.G. Vs Ksrtc and Another
Karnataka High Court · (1981) 2 KarLJ 401
Constitution of India, 1950 — Article 311(2)
High Courts24 Jun 1981
Regional Director, E.S.I. Corporation Vs L. Ranga Rao and Others
Karnataka High Court · (1982) ACJ 208 : (1981) ILR (Kar) 1255 : (1981) 2 KarLJ 197 : (1982) 1 LLJ 29
Employee State Insurance Act, 1948 — Section 2 (8), 51 C, 75
High Courts24 Jun 1981
Ramakka Vs K. Muniyappa and Another
Karnataka High Court · (1981) 2 KarLJ 211
Civil Procedure Code, 1908 (CPC) — Section 100Karnataka Prevention of Fragmentation and Consolidation of Holdings Act, 1966 — Section 3
High Courts23 Jun 1981
Byalappa Vs State of Karnataka and Others
Karnataka High Court · AIR 1982 Kar 99 : (1981) ILR (Kar) 1017
Karnataka Land Reforms Act, 1961 — Section 2 (18), 45, 48 A
High Courts22 Jun 1981
Veerabhadrappa Girmallappa and Others Vs Land Tribunal, Gokak and Others
Karnataka High Court · (1981) 2 KarLJ 272
Karnataka Land Reforms Act, 1961 — Section 15
High Courts19 Jun 1981
Basappa and Another Vs K.H. Sreenivasa Reddy and Others
Karnataka High Court · (1982) ACJ 585 : AIR 1982 Kar 30 : (1983) 54 CompCas 291(1) : (1981) ILR (Kar) 1324
Limitation Act, 1963 — Section 21 (1)
High Courts19 Jun 1981
T. Krishnappa and Another Vs H. Lingappa
Karnataka High Court · AIR 1982 Kar 58 : (1981) ILR (Kar) 1276 : (1981) 2 KarLJ 225
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 2, 151Karnataka Rent Control Act, 1961 — Section 21, 21 (1) (h)Limitation Act, 1908 — Section 124
High Courts18 Jun 1981
Gurulingappa Shivanandappa Vs State of Karnataka and Others
Karnataka High Court · (1981) 2 KarLJ 282
Karnataka Municipalities Act, 1964 — Section 320
High Courts18 Jun 1981
G.C. Siddalingappa Vs G.C. Veeranna
Karnataka High Court · AIR 1981 Kar 242 : (1981) ILR (Kar) 1270 : (1981) 2 KarLJ 323
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 148 A, 151
High Courts18 Jun 1981
Nagaraj, P. Vs Asst. Rto, Bangalore and Another
Karnataka High Court · (1982) 1 KarLJ 102
Karnataka Motor Vehicles Taxation Act, 1957 — Section 12
High Courts17 Jun 1981
Chanbasappa Holiyappa Kolli and Others Vs Somappa Holiyappa Kolli
Karnataka High Court · (1981) 2 KarLJ 281
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts16 Jun 1981Dismissed
Oriental Fire and General Insurance Co. Ltd. Vs Hanumakka and Others
Karnataka High Court · (1982) ACJ 372
Motor Vehicles Act, 1939 — Section 110 C (2A), 96 (2)
High Courts16 Jun 1981
Pulliah A. and Others Vs Tahsildar, Sindhanoor and Others
Karnataka High Court · (1981) 2 KarLJ 339
Karnataka Irrigation Act, 1965 — Section 32(4)
High Courts15 Jun 1981
Jayanthilal R. Tunk Vs Commissioner of Income Tax and Another
Karnataka High Court · (1982) 28 CTR 10
Income Tax Act, 1961 — Section 144, 148, 264