High Courts12 Jun 1981
Sri Swamy Vivekananda Vidyashala, Secretary and Another Vs S.N. Thunga Bai and Another
Karnataka High Court · (1981) 2 KarLJ 286
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Karnataka High Court judgments
48,960 judgments · page 2,221 of 2,448
High Courts10 Jun 1981
Mastan Vs The State of Karnataka and Others
Karnataka High Court · (1981) ILR (Kar) 1209 : (1981) 2 KarLJ 365 : (1982) 50 STC 189
Karnataka Sales Tax Act, 1957 — Section 28, 28 A (2), 28 A (3), 28 A (4), 28 B
High Courts09 Jun 1981
Balappa Mallappa Dambal Vs State of Karnataka
Karnataka High Court · AIR 1981 Kar 251 : (1981) 2 KarLJ 174
High Courts08 Jun 1981
Shivaputrappa S. Umadi and Others Vs Rabkavi Banahatti Municipality and Another
Karnataka High Court · (1981) 2 KarLJ 386
Karnataka Municipalities Act, 1964 — Section 94
High Courts04 Jun 1981
Mohd. Obeidulla M. Vs Spl. Dy. Commr, Bangalore and Others
Karnataka High Court · (1981) 2 KarLJ 154
Karnataka Rent Control Act, 1961 — Section 12
High Courts04 Jun 1981
New India Assurance Company Vs Venkatamma and Another
Karnataka High Court · (1982) ACJ 620 : (1983) 54 CompCas 356 : (1981) ILR (Kar) 952
Motor Vehicles Act, 1988 — Section 110 C, 96 (2)
High Courts02 Jun 1981
Deva Rao Vs Vyavasaya Seva Sahakari Sangh Pattan and Others
Karnataka High Court · (1981) 2 KarLJ 303
Karnataka Co-operative Societies Act, 1959 — Section 105Karnataka Co-operative Societies Rules, 1960 — Rule 31
High Courts02 Jun 1981
Ashok Vs State of Karnataka and Others
Karnataka High Court · (1982) 1 KarLJ 281
Karnataka Medical Colleges (Selection for Admission) Rules, 1980 — Rule 17
High Courts01 Jun 1981
Neelkantappa Vs The P.L.D. Bank, Gulbarga
Karnataka High Court · AIR 1982 Kar 89 : (1981) ILR (Kar) 1477
Karnataka Co-operative Societies Act, 1959 — Section 101Karnataka Cooperative Societies Rules, 1960 — Rule 38A (13), 38A (5)
High Courts29 May 1981
Umesh Rai Vs S. Saifulla and Others
Karnataka High Court · (1981) 2 KarLJ 160
Karnataka Rent Control Rules, 1961 — Rule 4(1) (A)
High Courts28 May 1981
Vonti Chennappa Vs State of Karnataka
Karnataka High Court · AIR 1982 Kar 91 : (1981) ILR (Kar) 1305
Constitution of India, 1950 — Article 226Karnataka Forest Rules, 1969 — Rule 88 (2)Representation of the Peoples Act, 1951 — Section 9 A
High Courts27 May 1981
Hosali Press (P). Ltd. Vs K.N. Guruswamy and Co. (P.) Ltd.
Karnataka High Court · AIR 1982 Kar 153 : (1981) ILR (Kar) 946
Transfer of Property Act, 1882 — Section 108 (c)
High Courts27 May 1981
M.R. Anthony Swamy Vs Commissioner of Income Tax, Karnataka-I and Others
Karnataka High Court · (1981) 24 CTR 1 : (1982) 135 ITR 424 : (1981) 7 TAXMAN 310
Income Tax Act, 1961 — Section 264Income Tax Rules, 1962 — Rule 15 (2), 61, 86 (1) (c)
High Courts25 May 1981
Indra Prakash Chabra Vs Dy. Commr. of Transport and Another
Karnataka High Court · (1981) 2 KarLJ 161
Karnataka Motor Vehicles (Taxation On Passengers and Goods) Act, 1961 — Section 6
High Courts25 May 1981
Uma Bai and Others Vs Narayana Gokhale and Others
Karnataka High Court · (1981) 2 KarLJ 548
Easements Act, 1882 — Section 7
High Courts15 Apr 1981
Estate of Late H.H. Rajkuerba, Dowager Maharani Saheb of Gondal Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1982) 29 CTR 346 : (1982) 135 ITR 393
Income Tax Act, 1961 — Section 159, 160, 160 (iv), 168, 168 (3)
High Courts15 Apr 1981
B. Ganganna Vs Returning Officer, M.A. Venkataswamy and Others
Karnataka High Court · AIR 1982 Kar 156 : (1981) ILR (Kar) 1543 : (1981) 2 KarLJ 290
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
High Courts15 Apr 1981
National Insurance Co. Ltd. Vs Julekhabi and Others
Karnataka High Court · (1982) ACJ 32 : (1983) 54 CompCas 172 : (1981) ILR (Kar) 832
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts13 Apr 1981
Narayan Vs Ningappa and Another
Karnataka High Court · AIR 1982 Kar 159 : (1982) ILR (Kar) 439
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 9
High Courts13 Apr 1981
Munibyrappa Vs K. Ramaraju and Others
Karnataka High Court · (1983) 54 CompCas 551 : (1981) ILR (Kar) 815 : (1981) 2 KarLJ 253
Motor Vehicles Act, 1939 — Section 110 B