High Courts31 Oct 1949
Puttamma Vs Chikka Hanumiah and Others
Karnataka High Court · AIR 1950 Kar 18
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146, 151Limitation Act, 1908 — Section 181
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Karnataka High Court judgments
48,947 judgments · page 2,448 of 2,448
High Courts18 Oct 1949
Adinaranappa Vs Mallamma
Karnataka High Court · AIR 1950 Kar 13
Limitation Act, 1908 — Section 19, 20, 29 (2)
High Courts27 Sept 1949
M.L. Ramchandrasetty and Others Vs M.L. Nagappasetty and Others
Karnataka High Court · AIR 1950 Kar 23
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts26 Sept 1949
Commissioner of Income Tax, Mysore Vs Imperial Tobacco Co. of India Ltd.
Karnataka High Court · AIR 1950 Kar 1 : (1956) 26 CompCas 121
Income Tax Act, 1922 — Section 2, 42 (1), 66 (2)
High Courts13 Sept 1949
Narasimha Setty Vs Chennamma and Another
Karnataka High Court · AIR 1950 Kar 8
Guardian and Wards Act, 1890 — Section 25
High Courts29 Jul 1949
Rukn-ul-Mulk Syed Abdul Wajid and Others Vs R. Vishwanathan and Others
Karnataka High Court · AIR 1950 Kar 33
High Courts08 Jul 1949
Doddamadiah and Others Vs Mallappa
Karnataka High Court · AIR 1953 Kar 6
Evidence Act, 1872 — Section 92