Anandrao Shivaji Rao Vs Ashok Kumar
Karnataka High Court · (1981) ACJ 438
COURT ARCHIVE
48,956 judgments · page 2,222 of 2,448
Karnataka High Court · (1981) ACJ 438
Karnataka High Court · (1981) 2 KarLJ 89
Karnataka High Court · (1981) 2 KarLJ 164
Karnataka High Court · AIR 1981 Kar 142
Karnataka High Court · (1981) 2 KarLJ 162
Karnataka High Court · (1981) 2 KarLJ 47
Karnataka High Court · (1981) 2 KarLJ 92
Karnataka High Court · (1982) 136 ITR 774 : (1981) 7 TAXMAN 410
Karnataka High Court · (1981) 2 KarLJ 184
Karnataka High Court · (1981) 24 CTR 9 : (1983) 141 ITR 309
Karnataka High Court · (1981) 23 CTR 122 : (1981) ILR (Kar) 915 : (1981) 131 ITR 273 : (1981) 7 TAXMAN 99
Karnataka High Court · (1981) 1 KarLJ 535
Karnataka High Court · (1981) 2 KarLJ 1
Karnataka High Court · (1981) 2 KarLJ 124
Karnataka High Court · (1982) 2 KarLJ 430 : (1982) 50 STC 204
Karnataka High Court · (1981) ILR (Kar) 1153 : (1981) 2 KarLJ 83 : (1982) 1 LLJ 48
Karnataka High Court · (1981) ILR (Kar) 1193 : (1981) 2 KarLJ 109 : (1982) 49 STC 178
Karnataka High Court · (1981) 2 KarLJ 105 : (1982) 49 STC 306
Karnataka High Court · (1981) 2 KarLJ 201
Karnataka High Court · (1981) ILR (Kar) 854