Controller of Estate Duty, Bangalore Vs K.C.D. Swamy
Karnataka High Court · (1982) 134 ITR 33
COURT ARCHIVE
48,956 judgments · page 2,224 of 2,448
Karnataka High Court · (1982) 134 ITR 33
Karnataka High Court · (1982) ILR (Kar) 228 : (1981) 2 KarLJ 425
Karnataka High Court · (1981) 24 CTR 13 : (1981) ILR (Kar) 1214 : (1983) 140 ITR 871 : (1981) 7 TAXMAN 321
Karnataka High Court · (1981) 03 KAR CK 0024
Karnataka High Court · (1981) CriLJ 1157 : (1981) 1 KarLJ 498
Karnataka High Court · (1981) 2 KarLJ 3
Karnataka High Court · (1981) 2 KarLJ 60
Karnataka High Court · (1983) 54 CompCas 792
Karnataka High Court · (1981) 22 CTR 91 : (1981) 6 TAXMAN 264
Karnataka High Court · (1981) 132 ITR 461
Karnataka High Court · (1981) 1 KarLJ 593
Karnataka High Court · AIR 1981 Kar 121 : (1981) ILR (Kar) 688 : (1981) 2 KarLJ 73
Karnataka High Court · (1982) 1 KarLJ 257
Karnataka High Court · (1981) ILR (Kar) 681 : (1981) 47 STC 421
Karnataka High Court · (1981) CriLJ 1349 : (1981) ILR (Kar) 847 : (1981) 2 KarLJ 66
Karnataka High Court · (1981) 129 ITR 458
Karnataka High Court · (1981) 1 KarLJ 502
Karnataka High Court · (1981) 22 CTR 76 : (1981) ILR (Kar) 671
Karnataka High Court · (1981) 1 KarLJ 458
Karnataka High Court · AIR 1981 Kar 190 : (1981) ILR (Kar) 513 : (1981) 1 KarLJ 451