COURT ARCHIVE

Karnataka High Court judgments

48,960 judgments · page 2,219 of 2,448

High Courts10 Jul 1981

United India Fire and General Insurance Co. Vs Azeerunnisa and Others

Karnataka High Court · AIR 1982 Kar 187 : (1983) 54 CompCas 399 : (1981) ILR (Kar) 1549 : (1982) 1 KarLJ 91

Insurance Act, 1938 — Section 64 U, 64 UCMotor Vehicles Act, 1939 — Section 2 (1) (b), 95, 95 (2) (b) (i)

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High Courts10 Jul 1981

Bhogegowda Vs Halebidu Kempegowda and Others

Karnataka High Court · (1981) 2 KarLJ 341

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1

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High Courts10 Jul 1981

Mudhu @ Bella Kudtarkar Vs State of Karnataka

Karnataka High Court · (1981) 2 KarLJ 333

Criminal Procedure Code, 1973 (CrPC) — Section 446

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High Courts10 Jul 1981

Sangangowda Vs Spl L.A.O., U.K. Project

Karnataka High Court · (1981) 2 KarLJ 334

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1

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High Courts10 Jul 1981

Khatijabi and Others Vs Zahidabi and Others

Karnataka High Court · (1981) 2 KarLJ 346

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1

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High Courts10 Jul 1981

Vijayamma Vs State of Karnataka

Karnataka High Court · (1981) ILR (Kar) 1141 : (1981) 2 KarLJ 342

Karnataka Police Act, 1963 — Section 2 (18), 92 (1) (o)m 9 (1) (r)

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High Courts10 Jul 1981

M.R. Krishnappa Vs Bhagyalaksbmamma and Others

Karnataka High Court · (1982) ACJ 394 : AIR 1982 Kar 77 : (1983) 54 CompCas 385

Civil Procedure Code, 1908 (CPC) — Section 21Motor Vehicles Act, 1939 — Section 110 A

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High Courts10 Jul 1981

Shankarappa Ramappa Vs State of Karnataka

Karnataka High Court · (1981) 2 KarLJ 463

Criminal Procedure Code, 1973 (CrPC) — Section 170(2)

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High Courts09 Jul 1981

Noreen Judith Sandhurst Vs Raymond Bernard Sandhurst

Karnataka High Court · AIR 1982 Kar 102

Divorce Act, 1869 — Section 10, 17

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High Courts07 Jul 1981

Venu, K. Vs State of Karnataka and Others

Karnataka High Court · (1983) 1 KarLJ 409

Karnataka Motor Vehicles Rules, 1963 — Rule 12Motor Vehicles Act, 1988 — Section 7(6)

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High Courts07 Jul 1981

The Oriental Fire and General Insurance Co. Ltd. Vs Tippanna Gadageppa Kundgol and Another

Karnataka High Court · (1982) ACJ 102 : AIR 1982 Kar 150 : (1983) 54 CompCas 356(1)

Motor Vehicles Act, 1939 — Section 110 B, 95 (4), 96 (1)

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High Courts06 Jul 1981

Ayya K.C. Vs M. Parasmal

Karnataka High Court · (1982) 1 KarLJ 130

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66

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High Courts03 Jul 1981

P.N. Krishnamoorthi Bhat Vs Shivaprasad and Another

Karnataka High Court · AIR 1982 Kar 173 : (1982) ILR (Kar) 128

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3B, 151, 152Mysore Court-fees and Suits Valuation Act, 1958 — Section 41 (2)

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High Courts03 Jul 1981

Lakshmaiah Vs K.S.R.T.C. and Another

Karnataka High Court · (1982) 1 KarLJ 505

Karnataka State Road Transport Corporation (Cadres and Recruitment) Regulations, 1968 — Regulation 7(2)

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High Courts02 Jul 1981

M.B. Annegowda and Another Vs Kalamma

Karnataka High Court · AIR 1982 Kar 65 : (1981) 2 KarLJ 330

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 85

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High Courts02 Jul 1981

A. Prasad Vs State of Karnataka

Karnataka High Court · (1982) CriLJ 542 : (1981) ILR (Kar) 857 : (1981) 2 KarLJ 7

Criminal Procedure Code, 1973 (CrPC) — Section 437 (1), 437 (3), 439Penal Code, 1860 (IPC) — Section 302

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High Courts02 Jul 1981

Srt Institute of Commerce Vs State of Karnataka Others

Karnataka High Court · (1981) 2 KarLJ 193

Constitution of India, 1950 — Article 226Karnataka Rules for Commercial Education, 1975 — Rule 3(A)(Ii)

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High Courts01 Jul 1981

Khoday Brewing Distilling Industries P. Ltd. Vs State of Karnataka and Others

Karnataka High Court · (1981) 2 KarLJ 533

Karnataka Co-operative Societies Act, 1959 — Section 9

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High Courts30 Jun 1981

B.R. Vishwanath Singh Vs Shivalingaiah

Karnataka High Court · AIR 1982 Kar 81 : (1981) ILR (Kar) 1405

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115

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High Courts30 Jun 1981

Balasubramanyam, M.P. Vs T.K. Nagarathnamma

Karnataka High Court · (1982) 1 KarLJ 89

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