High Courts23 Jul 1981
Krishnappa, K.P. Vs B. Gangappa by Lrs and Others
Karnataka High Court · (1982) 1 KarLJ 356
Civil Procedure Code, 1908 (CPC) — Section 47Karnataka Civil Rules of Practice, 1967 — Rule 138
COURT ARCHIVE
Karnataka High Court judgments
48,960 judgments · page 2,218 of 2,448
High Courts22 Jul 1981
Surati Abdul Sattar Vs Hajee M.D. Abdul Rahim Surati and Another
Karnataka High Court · (1981) 2 KarLJ 369
Lunacy Act, 1912 — Section 67
High Courts22 Jul 1981
Gangappa R. Vs Agricultural Produce Marketing Committee Yeswantapur and Another
Karnataka High Court · (1981) 2 KarLJ 284
Karnataka Agricultural Produce Marketing (Regulation) Act, 1966 — Section 73
High Courts22 Jul 1981
Shankar B. Vs Divisional Forest Officer, Mangalore and Another
Karnataka High Court · (1981) 2 KarLJ 513
Karnataka Civil Services Rules, 1958 — Rule 215a
High Courts21 Jul 1981
Veerangaiah T.K. Vs State of Karnataka and Another
Karnataka High Court · (1981) 2 KarLJ 489
Constitution of India, 1950 — Article 226Karnataka Police Service (Disciplinary Proceedings) Rules, 1965 — Rule 9(Iii)
High Courts21 Jul 1981
Metal Box of India Ltd. Vs M.V. Appiah and Others
Karnataka High Court · (1981) 2 KarLJ 353
Karnataka Rent Control Act, 1961 — Section 21(1)
High Courts20 Jul 1981
Sadashiva A. Vs State of Karnataka and Another
Karnataka High Court · (1981) 2 KarLJ 350
Constitution of India, 1950 — Article 16(1)
High Courts17 Jul 1981
Grace Jayamani Vs E.P. Peter
Karnataka High Court · AIR 1982 Kar 46 : (1982) ILR (Kar) 196
Divorce Act, 1869 — Section 10, 17, 22
High Courts16 Jul 1981
S. Virupakshaiah Vs The Chancellor, Bangalore University and Another
Karnataka High Court · (1981) 2 KarLJ 433
Karnataka State Universities Act, 1976 — Section 49(6)
High Courts16 Jul 1981
Devajavakumar D. and Another Vs Thippa Rudirah and Others
Karnataka High Court · (1981) 2 KarLJ 481
States Reorganisation Act, 1956 — Section 115
High Courts15 Jul 1981
Mahadevamma Vs B.S. Lingaraju and Others
Karnataka High Court · (1981) 2 KarLJ 388
Transfer of Property Act, 1882 — Section 53A
High Courts15 Jul 1981
C.J. Paul and Another Vs Syed Peer
Karnataka High Court · AIR 1982 Kar 281 : (1981) ILR (Kar) 1556
Motor Vehicles Act, 1939 — Section 110 B
High Courts15 Jul 1981
S.C. Konda Reddy Vs Union of India and Another
Karnataka High Court · AIR 1982 Kar 50 : (1981) 2 KarLJ 276
Evidence Act, 1872 — Section 115
High Courts14 Jul 1981
Shidlingappa Mallappa and Another Vs Dhondappa Shidlingappa
Karnataka High Court · (1981) 2 KarLJ 343
Karnataka Land Reforms Act, 1961 — Section 133
High Courts13 Jul 1981
Amrithappa and Another Vs State of Karnataka
Karnataka High Court · (1982) CriLJ 1336 : (1981) ILR (Kar) 1135 : (1981) 2 KarLJ 512
Criminal Procedure Code, 1973 (CrPC) — Section 194, 409, 409 (2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Jul 1981
Sri Kandoba Temple Committee, Khanapur Vs A.P.M.C., Bhalki.
Karnataka High Court · (1981) 2 KarLJ 347
Karnataka Agricultural Produce Marketing (Regulation) Act, 1966 — Section 63
High Courts13 Jul 1981
Nagappaiah and etc. Vs Bhaskara and Others
Karnataka High Court · AIR 1982 Kar 183 : (1983) 54 CompCas 551(1) : (1981) ILR (Kar) 1352
Motor Vehicles Act, 1939 — Section 110 B
High Courts13 Jul 1981Dismissed
K.S.R.T.C. and Another Vs V. Sundari and Another
Karnataka High Court · (1982) ACJ 288
Workmens Compensation Act, 1923 — Section 2 (m)
High Courts13 Jul 1981Allowed
Nagappaiah Vs New India Assn. Co. Ltd. and Another
Karnataka High Court · (1982) ACJ 176
Motor Vehicles Act, 1988 — Section 110 B
High Courts12 Jul 1981
Bogesha Reddy, K.H. Vs State of Karnataka and Others
Karnataka High Court · (1981) 2 KarLJ 335
Karnataka Medical Colleges (Selection for Admission) Rules, 1980 — Rule 2