High Courts06 Aug 1981
Baby Vs Nathu
Karnataka High Court · AIR 1982 Kar 262 : (1981) ILR (Kar) 1301 : (1981) 2 KarLJ 406
Constitution of India, 1950 — Article 226Karnataka Land Reforms Act, 1961 — Section 48 A (1)
COURT ARCHIVE
Karnataka High Court judgments
48,960 judgments · page 2,217 of 2,448
High Courts06 Aug 1981
N. Narayanaswamy Vs Madanlal
Karnataka High Court · AIR 1982 Kar 227 : (1982) ILR (Kar) 238
Negotiable Instruments Act, 1881 (NI) — Section 20, 80, 87
High Courts06 Aug 1981
Ramakrishna Tantri P. Vs Vijaya Bank Ltd. and Others
Karnataka High Court · (1981) 2 KarLJ 518
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 8
High Courts05 Aug 1981
Vinod Herur Vs The Deputy Commissioner, Bangalore and Others
Karnataka High Court · AIR 1983 Kar 57
Constitution of India, 1950 — Article 226, 227Karnataka Municipal Corporations Act, 1976 — Section 310Karnataka Rent Control Act, 1961 — Section 4 (2), 5, 5 (1)
High Courts05 Aug 1981
Koraga Shetty, B.A. Vs Dy. Commr. of Kodagu and Others
Karnataka High Court · (1982) 1 KarLJ 96
Karnataka Municipalities (Conditions of Service of Officers and Servants) Rules, 1972 — Rule 191(4)
High Courts04 Aug 1981
Ramanna and Others Vs Rajagopal
Karnataka High Court · (1981) 2 KarLJ 516
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts04 Aug 1981
Siddeshwar Yuvak Mandal Vs State of Karnataka and Others
Karnataka High Court · (1981) 2 KarLJ 380
Karnataka Land Revenue Act, 1964 — Section 25
High Courts04 Aug 1981
Puttanna Setty and Another Vs Nagaratnamma
Karnataka High Court · (1981) 2 KarLJ 424
Civil Procedure Code, 1908 (CPC) — Section 2(12)Transfer of Property Act, 1882 — Section 52
High Courts04 Aug 1981
E.S.I.C. Vs M.B. Nagaraj
Karnataka High Court · (1981) 2 KarLJ 466
Employees State Insurance Act, 1948 — Section 2(9)
High Courts03 Aug 1981
Karnataka State Road Transport Corporation Vs State of Karnataka and Others
Karnataka High Court · AIR 1982 Kar 167 : (1981) ILR (Kar) 1295
Karnataka Motor Vehicles Rules, 1963 — Rule 123AMotor Vehicles Act, 1939 — Section 58 (2), 63 (7)
High Courts30 Jul 1981
G. Nagaraju and Others Vs Principal, S.T.J. Polytechnic, Harapanahalli and Others
Karnataka High Court · AIR 1982 Kar 110
High Courts29 Jul 1981
The Gwalior Rayon Silk Manufacturing (Wvg.), Co. Ltd. Vs Lakshmavva and Another
Karnataka High Court · AIR 1982 Kar 347 : (1982) ILR (Kar) 793 : (1982) 1 KarLJ 305
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18, 18 (1), 18 (3)Limitation Act, 1963 — Section 137
High Courts29 Jul 1981
Nagaraju R. Vs University of Mysore and Another
Karnataka High Court · (1981) 2 KarLJ 505
Karnataka State Universities Act, 1976 — Section 49(2)(B)(6)
High Courts29 Jul 1981
Electronic Industrial Corporation and Another Vs Collector of Customs, Bangalore and Another
Karnataka High Court · (1982) 10 ELT 15
Customs Act, 1962 — Section 11, 112, 124
High Courts27 Jul 1981
Kuppuswamy Gownder Vs The State of Karnataka
Karnataka High Court · (1982) CriLJ 90 : (1981) 2 KarLJ 509
Criminal Procedure Code, 1973 (CrPC) — Section 194, 407, 409 (2)Penal Code, 1860 (IPC) — Section 302, 332, 366
High Courts24 Jul 1981
Madhu Trading Company Vs International Instruments Ltd. and Another
Karnataka High Court · (1982) 52 CompCas 305
Companies Act, 1956 — Section 433 (e), 433 (f), 439 (1) (b)
High Courts24 Jul 1981
State of Karnataka and Another Vs M.P. Shylaja and Others
Karnataka High Court · AIR 1982 Kar 40 : (1981) ILR (Kar) 873 : (1981) 2 KarLJ 204
Constitution of India, 1950 — Article 15 (4), 16 (4)Karnataka Medical Colleges (Selection for Admission) Rules, 1981 — Rule 10 (2) (b)
High Courts24 Jul 1981
Ratnaprabha Vs Shadoksharaiah Rudrayyaswarni Malekopparnath
Karnataka High Court · AIR 1982 Kar 170
Hindu Marriage Act, 1955 — Section 25, 25 (1)
High Courts23 Jul 1981
Deputy Commissioner and District Magistrate, Mysore and Others Vs Vidya Ganapathi Mandali, Chamarajanagar
Karnataka High Court · AIR 1982 Kar 123 : (1981) ILR (Kar) 1289 : (1981) 2 KarLJ 357
Karnataka Police Act, 1963 — Section 31 (1), 31 (1) (o)
High Courts23 Jul 1981
Shivangouda Basangouda Patil Vs Muttayya Danayya Chikkamath and Others
Karnataka High Court · (1982) ACJ 224 : AIR 1982 Kar 152 : (1983) 54 CompCas 545 : (1981) 2 KarLJ 592