COURT ARCHIVE

Karnataka High Court judgments, 2016

2,204 judgments · page 75 of 111

High Courts26 Feb 2016Disposed Off

The Commissioner of Income Tax and Others Vs The Nagarbail Salt-Owners Co-operative Society Limited

Karnataka High Court · (2016) 02 KAR CK 0357

Income Tax Act, 1961 - Section 143(2), Section 143(3), Section 147, Section 148, Section 2(24), Section 44AB, Section 80P(2)(c)(ii)

High Courts26 Feb 2016Allowed

Koramangala Club Vs The Income Tax Officer Ward-7(3)

Karnataka High Court · (2016) 02 KAR CK 0356

Income Tax Act, 1961 - Section 2(13), Section 2(n), Section 260-A, Section 271(B), Section 271B, Section 273(B), Section 273B, Section 44AB

High Courts26 Feb 2016Dismissed

The Commissioner of Income Tax, TDS and Others Vs Teleradiology Solutions Pvt. Ltd.

Karnataka High Court · (2016) 02 KAR CK 0355

High Courts26 Feb 2016Dismissed

Lakshmana Moolya Vs State

Karnataka High Court · (2016) 02 KAR CK 0354

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 71

High Courts26 Feb 2016Dismissed

Ryatar Sahakari Sakkare Karkhane Niyamit Vs Assistant Commissioner of Income Tax

Karnataka High Court · (2016) 287 CurTR 649 : (2016) 3 KCCR 316

Income Tax Act, 1961 - Section 194C, 40(a)(ia)

High Courts26 Feb 2016Disposed Off

Hindustan Unilever Ltd. Vs The State of Karnataka

Karnataka High Court · (2016) 02 KAR CK 0352

Karnataka Value Added Tax Act, 2003 - Section 11, Section 11(a) (1), Section 11[a][2], Section 14, Section 17, Section 2 [6], Section 2(19), Section 5

High Courts25 Feb 2016Dismissed

The Commissioner of Income Tax and Others Vs Anil Kumar and Co.

Karnataka High Court · (2016) 02 KAR CK 0351

Income Tax Act, 1961 - Section 131, Section 143(3), Section 144, Section 145(3), Section 44AB

High Courts25 Feb 2016Dismissed

K. Manjunath Vs K. Gurunath

Karnataka High Court · (2016) 02 KAR CK 0350

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Section 151Hindu Succession Act, 1956 - Section 22

High Courts25 Feb 2016Allowed

H.S. Nataraj Vs Commissioner of C. Ex., Bangalore-II

Karnataka High Court · (2016) 338 ELT 674

High Courts25 Feb 2016Partly Allowed

Asha Kumari Soren Vs The Managing Director, BMTC

Karnataka High Court · (2016) 02 KAR CK 0348

Motor Vehicles Act, 1988 - Section 166

High Courts25 Feb 2016Dismissed

Mahesh Vs The State of Karnataka and Others

Karnataka High Court · (2016) 02 KAR CK 0347

Karnataka Co-operative Societies Act, 1959 - Section 70

High Courts25 Feb 2016Partly Allowed

The Branch Manager, Shriram General Ins. Co. Ltd. Vs Eshwar H.D. and Others

Karnataka High Court · (2016) 02 KAR CK 0346

Motor Vehicles Act, 1988 - Section 117, Section 122, Section 126, Section 166

High Courts25 Feb 2016Dismissed

The Commissioner of Income Tax Vs Thangadagi Trust Karatagi

Karnataka High Court · (2016) 02 KAR CK 0345

Income Tax Act, 1961 - Section 10, Section 11, Section 12, Section 12A, Section 13, Section 13(1)(c), Section 80 G(5)(vi), Section 80G, Section 80G(5)(i), Section 80G(5)(iv), Section 80G(5)(vi)

High Courts25 Feb 2016Allowed

Swamy Vivekananda Developers Vs Zenab Bai

Karnataka High Court · (2016) 02 KAR CK 0344

Arbitration and Conciliation Act, 1996 - Section 11(6)

High Courts25 Feb 2016Dismissed

Commissioner of Income-Tax Vs Anil Kumar and Co.

Karnataka High Court · (2016) 386 ITR 702

Income Tax Act, 1961 - Section 145(3), 68

High Courts25 Feb 2016Allowed

Umrah Developers Vs State of Karnataka and Others

Karnataka High Court · (2016) 02 KAR CK 0342

High Courts25 Feb 2016Allowed

Jogaiah, Dead by his LRs. Vs M/s. Sri. Sathya Sai Tourist

Karnataka High Court · (2016) 2 AnWR 168

Motor Vehicles Act, 1988 — Section 166

High Courts25 Feb 2016Disposed off

M. Krishna Reddy and Others Vs ACE Forge Private Limited and Others

Karnataka High Court · (2016) 199 CompCas 332 : (2016) 135 SCL 1

High Courts25 Feb 2016Dismissed

Anasuyabai and Others Vs Shivaji and Others

Karnataka High Court · (2016) 02 KAR CK 0116

High Courts25 Feb 2016Allowed

Skytech Technical Training Foundation Vs Karnataka Industrial Area Development Board and Others

Karnataka High Court · (2016) 02 KAR CK 0115

Constitution of India, 1950 - Article 14, Article 21, Article 226