High Courts24 Feb 2016Partly Allowed
Nagamma and Others Vs Basavaraj and Others
Karnataka High Court · (2016) 02 KAR CK 0325
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 77 of 111
High Courts24 Feb 2016Allowed
Kanchana L. Rao Vs The State of Karnataka
Karnataka High Court · (2016) 3 AICLR 398 : (2016) 2 AirKarR 317 : (2016) 3 KantLJ 463 : (2016) 3 KCCR 2422
Constitution of India, 1950 - Article 20(2), Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109, Section 120B, Section 177, Section 420, Section 465, Section 468, Section 471
High Courts24 Feb 2016Disposed Off
Karnataka Neeravari Nigam Ltd. Vs Special Land Acquisition Officer, Dharwad and another
Karnataka High Court · (2016) 3 AirKarR 216
Land Acquisition Act, 1894 - Section 34, 4(1)
High Courts23 Feb 2016Dismissed
Lalitha Vs Managing Director, BMTC Central Offices
Karnataka High Court · (2017) AAC 56
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts23 Feb 2016Dismissed
Principal, Commissioner of Income-Tax-4, Bangalore Vs Rajeev Chandrashekar
Karnataka High Court · (2016) 3 KCCR 251
Income Tax Act, 1961 - Section 2(22)(e), Section 22, Section 23
High Courts23 Feb 2016Dismissed
G. Ramarathnam Vs Jayamma and Others
Karnataka High Court · (2016) 02 KAR CK 0322
Karnataka Stamp Act, 1957 - Section 34, Section 56(2)Transfer of Property Act, 1882 - Section 107
High Courts23 Feb 2016Partly Allowed
Annappa Bhandary Vs G. Mohammed Farooque and another
Karnataka High Court · (2016) AAC 1009 : (2017) ACJ 762
Motor Vehicles Act, 1988 — Section 166, 168
High Courts23 Feb 2016Partly Allowed
Laxman Vs Sachin A. Kashid and another
Karnataka High Court · (2016) AAC 1001
Motor Vehicles Act, 1988 — Section 168
High Courts23 Feb 2016Disposed Off
The Branch Manager, New India Assurance Company Ltd. Vs Vinodkumar @ Vinod and another
Karnataka High Court · (2016) AAC 1006
Motor Vehicles Act, 1988 — Section 168
High Courts23 Feb 2016Dismissed
Roshni Mathan Pereira Vs Agnes Flora Mathan and Others
Karnataka High Court · (2016) 2 AirKarR 548 : (2016) CriLJ 2522 : (2016) 3 KCCR 215
Constitution of India, 1950 — Article 227Karnataka High Court Act, 1961 — Section 4
High Courts23 Feb 2016Allowed
Ayanna alias Venkatesh and Others Vs State by Konanuru P.S. Represented by S.P.P., Bangalore
Karnataka High Court · (2016) 2 AirKarR 521
Penal Code, 1860 (IPC) — Section 326
High Courts23 Feb 2016Partly Allowed
Shantabai and another Vs Ramesh and another
Karnataka High Court · (2016) AAC 992
Motor Vehicles Act, 1988 — Section 168
High Courts23 Feb 2016Dismissed
Mangala and Others Vs Mallappa and Others
Karnataka High Court · (2016) 02 KAR CK 0315
High Courts23 Feb 2016Disposed Off
Bangalore Urban and Rural District Co-Operative Milk Producers Societies Members and Employees Welfare Trust Bangalore Milk Union Ltd. Vs The Director of Income Tax (Exemptions)
Karnataka High Court · (2016) 382 ITR 528
Income Tax Act, 1961 - Section 12A, Section 2[15], Section 80G, Section 80G(5)(vi), Section 80G[5][vi]
High Courts23 Feb 2016Allowed
State of Karnataka Vs Nagaraja
Karnataka High Court · (2016) 2 AirKarR 494 : (2016) 2 KCCR 1509
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 439, Section 439(2)Penal Code, 1860 (IPC) - Section 114, Section 34, Section 363, Section 366, Section 366A, Section 376
High Courts23 Feb 2016Dismissed
Lakshmaiah (Dead) By L.Rs Vs Deputy Commissioner, Chickballapur District & Others
Karnataka High Court · (2016) 3 KantLJ 593
Karnataka (Personal and Miscellaneous) Inams Abolition Act, 1954 - Section 5Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 3(1)(b), 5
High Courts23 Feb 2016Dismissed
National Insurance Company Ltd. Vs Vijayalaxmi
Karnataka High Court · (2016) AAC 1541 : (2016) 5 ALLMR 17
High Courts23 Feb 2016Dismissed
Director of Income Tax (Exemption) Vs Group Vocational Training Centre Trust
Karnataka High Court · (2016) 02 KAR CK 0310
Income Tax Act, 1961 - Section 12AA, Section 12AA(3), Section 13, Section 2(15)
High Courts23 Feb 2016Disposed Off
P.R. Commissioner of Wealth Tax, Bangalore and Others Vs M.R. Padmavathy Trust
Karnataka High Court · (2016) 02 KAR CK 0309
Wealth Tax Act, 1957 - Section 16(3), Section 17, Section 42
High Courts23 Feb 2016Partly Allowed
The National Insurance Company Ltd. and Others Vs Vijayalaxmi and Others
Karnataka High Court · (2016) 02 KAR CK 0308
Motor Vehicles Act, 1988 - Section 147, Section 166, Section 167Workmens Compensation Act, 1923 - Section 8