High Courts04 Jan 2016Dismissed
Hadimani.H.C. Vs State of Karnataka and others
Karnataka High Court · (2016) 2 SLR 456
Constitution of India, 1950 - Article 16, 226
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 111 of 111
High Courts04 Jan 2016Partly Allowed
The General Manager, NWKRTC and Others Vs Kum. Ravindra Appasab Magadum and Others
Karnataka High Court · (2016) 01 KAR CK 0003
High Courts04 Jan 2016Dismissed
Commissioner of Income Tax (LTU) and Others Vs Rittal India Pvt. Ltd. (No. 2)
Karnataka High Court · (2016) 380 ITR 428
High Courts04 Jan 2016Dismissed
Janardhan Pundalik Patil Vs Anusuya and Others
Karnataka High Court · (2016) 01 KAR CK 0001
Hindu Succession Act, 1956 - Section 22, Section 22(1)