Constitution of India, 1950 - Article 222Criminal Procedure Code, 1973 (CrPC) - Section 2(d), Section 211(5), Section 239, Section 252, Section 397, Section 461, Section 482Evidence Act, 1872 - Section 66

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High Courts04 Jan 2016Dismissed

United India Insurance Company Limited Vs Rudramma and Others

Karnataka High Court · (2016) AAC 847 : (2017) 1 ACC 496 : (2016) ACJ 2555 : (2016) 1 AirKarR 761 : (2016) 2 KCCR 1823 : (2016) 2 TNMAC 770

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High Courts04 Jan 2016Dismissed

Bashasab Vs Mehamooda Begum and Others

Karnataka High Court · (2016) 01 KAR CK 0036

Criminal Procedure Code, 1973 (CrPC) - Section 125

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High Courts04 Jan 2016Dismissed

Kowkuntla Rejendra Setty Vs Kowkuntla Vijay Kumar

Karnataka High Court · (2016) 01 KAR CK 0035

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), Section 151, Section 94

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High Courts04 Jan 2016Allowed

Swamy Gowda alias Anil Vs State

Karnataka High Court · (2016) 2 AirKarR 329 : (2016) 3 KCCR 228

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 27, 27A, 28, 29, 32(B)(d)

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High Courts04 Jan 2016Dismissed

Laxman Vs Rangappa

Karnataka High Court · (2016) 01 KAR CK 0033

Hindu Succession Act, 1956 - Section 14(1), Section 15(1)(a), Section 15(2)(a)

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High Courts04 Jan 2016Allowed

Yelle Gowda Vs State by J.J. Nagar Police Station

Karnataka High Court · (2016) 4 AICLR 39 : (2016) 1 KCCR 529

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31(a)Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374, Section 384, Section 397Dowry Prohibition Act, 1961 - Section 3, Section 4

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High Courts04 Jan 2016Dismissed

The Executive Engineer, Electrical, O and M Division and Others Vs Kallappa Monappa Patil and Others

Karnataka High Court · (2016) 2 SLR 495

Industrial Disputes Act, 1947 - Section 10(4-A), Section 33(c)(2)

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High Courts04 Jan 2016Allowed

Lakshmikanth Gowda Vs The State of Karnataka

Karnataka High Court · (2016) 01 KAR CK 0030

Criminal Procedure Code, 1973 (CrPC) - Section 438, Section 439Penal Code, 1860 (IPC) - Section 408, Section 420

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High Courts04 Jan 2016Disposed Off

Sharavathy Conductors (Private) Limited Vs The Commissioner of Income Tax, Bangalore-III and Others

Karnataka High Court · (2016) 01 KAR CK 0029

Income Tax Act, 1961 - Section 143(1), Section 264, Section 264(1), Section 80HHC, Section 80IA

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High Courts04 Jan 2016Allowed

M. Rajan Vs The State of Karnataka and Others

Karnataka High Court · (2016) 4 AICLR 567 : (2016) 3 AirKarR 156 : (2016) 4 KCCR 564

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420, Section 441, Section 442, Section 448

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High Courts04 Jan 2016Dismissed

Sultanappa Vs The State of Karnataka and Others

Karnataka High Court · (2016) 01 KAR CK 0027

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, Section 34, Section 341, Section 504, Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(X)

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High Courts04 Jan 2016Allowed

Ananthreddy Vs The State of Karnataka

Karnataka High Court · (2016) 01 KAR CK 0026

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 323, Section 324, Section 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - S

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