High Courts04 Jan 2016Dismissed
Venkatesh and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 01 KAR CK 0025
Land Acquisition Act, 1894 - Section 16(2), Section 4
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 110 of 111
High Courts04 Jan 2016Dismissed
The Divisional Controller, NEKRTC Vs Basappa
Karnataka High Court · (2016) 01 KAR CK 0024
Limitation Act, 1963 - Section 5
High Courts04 Jan 2016Allowed
Basvaraj and Others Vs State of Karnataka
Karnataka High Court · (2016) 01 KAR CK 0023
Karnataka Excise Act, 1965 - Section 34Karnataka Police Act, 1963 - Section 79, Section 79(a), Section 80
High Courts04 Jan 2016Allowed
Pavan Vs The State of Karnataka
Karnataka High Court · (2016) 01 KAR CK 0022
Penal Code, 1860 (IPC) - Section 307, Section 324, Section 34, Section 504, Section 506
High Courts04 Jan 2016Dismissed
The Secretary to Government Public Works Department and others Vs Smt. Janabi
Karnataka High Court · (2016) ILRKarnataka 1565 : (2016) 3 KCCR 2680 : (2016) 2 SLR 607
Constitution of India, 1950 - Article 226, 300AKarnataka Civil Services Rules, 1958 - Rule 247A(1)
High Courts04 Jan 2016Dismissed
Chief Engineer, Southern Command, Pune and others Vs Aruna Krishna Murthy and another
Karnataka High Court · (2016) 2 SLR 553
Constitution of India, 1950 - Article 16, 226
High Courts04 Jan 2016Disposed Off
Sri M. Varadaraju Vs Chief Traffic Manager Bangalore Metropolitan Transport Corporation Central Offices
Karnataka High Court · (2016) 2 SLR 546
Constitution of India, 1950 - Article 226, 227, 311
High Courts04 Jan 2016Disposed Off
K.R. Thippeswamy Vs Divisional Controller, KSRTC
Karnataka High Court · (2016) 2 SLR 601
Constitution of India, 1950 - Article 226, 311
High Courts04 Jan 2016Dismissed
Bajaj Allianz General Insurance Co. Ltd. and Others Vs Pattreppa Rudrappa Hugar and Others
Karnataka High Court · (2016) 01 KAR CK 0017
Motor Vehicles Act, 1988 - Section 173 (i)
High Courts04 Jan 2016Dismissed
Ningawwa and Others Vs Pramila Basavaraj Muchandimath and Others
Karnataka High Court · (2016) 01 KAR CK 0016
Karnataka Land Reforms Act, 1961 - Section 77A
High Courts04 Jan 2016Disposed Off
Hemanth Sharma and Others Vs Manager, Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2016) 01 KAR CK 0015
High Courts04 Jan 2016Disposed Off
The Management of M/s. Rangadore Memorial Hospital Vs Roselind Prabhavathy
Karnataka High Court · (2016) 2 SLR 587
Constitution of India, 1950 - Article 226, 227
High Courts04 Jan 2016Disposed Off
Shivaputrappa Verrappa Itagi and others Vs Deputy Director for Public Instructions Diet Building, KCD Road, Dharwad and others
Karnataka High Court · (2016) 2 SLR 460
Constitution of India, 1950 - Article 226, 300AKarnataka Civil Services Rules, 1958 - Rule 247A(1)
High Courts04 Jan 2016Disposed Off
Sri N.K. Kazi Vs Divisional Controller, KSRTC
Karnataka High Court · (2016) 2 SLR 618
Constitution of India, 1950 - Article 226, 311
High Courts04 Jan 2016Dismissed
Savitri Mahadev Naik and Others Vs Raghurani
Karnataka High Court · (2016) 01 KAR CK 0011
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts04 Jan 2016Disposed off
Julie (India) Marketing Pvt. Ltd. Vs Madhusudan C. Sherti
Karnataka High Court · (2016) 01 KAR CK 0010
Industrial Disputes Act, 1947 - Section 33-C(2)
High Courts04 Jan 2016Disposed Off
Vijaya Fakeerappa Chalajari and others Vs Director, Karnataka Nursing Council
Karnataka High Court · (2016) 2 SLR 599
Constitution of India, 1950 - Article 14, 226
High Courts04 Jan 2016Allowed
Technocon Builders Vs K. Sudarshana and Others
Karnataka High Court · (2016) AIRCC 921 : (2016) 1 AirKarR 605 : (2016) 2 ICC 506 : (2016) 2 KCCR 1330
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11, Order 21 Rule 26, Order 21 Rule 54, Order 21 Rule 58, Order 21 Rule 64, Order 34 Rule 14, Order 34 Rule 15, Order 41 Rule 41, Section 151, Section 47Constitution of India, 1950 - Article 22
High Courts04 Jan 2016Dismissed
Union of India Vs Sabu Joseph
Karnataka High Court · (2016) 332 ELT 396
High Courts04 Jan 2016Dismissed
Alli Katteppa and Others Vs Abdul Sab and Others
Karnataka High Court · (2016) 01 KAR CK 0005