High Courts05 Jan 2016Allowed
B.M. Upendra Kumar Vs State of Karnataka and Others
Karnataka High Court · (2016) 3 KantLJ 49
Karnataka Land Reforms Act, 1961 - Section 79A, Section 79B, Section 80, Section 83
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 108 of 111
High Courts05 Jan 2016Allowed
Sarojini Ramappa Dhavali Vs Sri. Parashuram Durgappa Ankalagi
Karnataka High Court · (2016) AAC 2341 : (2016) ILRKarnataka 2219
Motor Vehicles Act, 1988 - Section 163A
High Courts05 Jan 2016Partly Allowed
S.A. Sreedhar and Others Vs Anwar S. and Others
Karnataka High Court · (2016) 01 KAR CK 0063
High Courts05 Jan 2016Partly Allowed
Sarojini Ramappa Dhavali and Others Vs Parashuram Durgappa Ankalagi and Others
Karnataka High Court · (2016) 01 KAR CK 0062
Motor Vehicles Act, 1988 - Section 163A, Section 163-A, Section 166, Section 168
High Courts05 Jan 2016Allowed
Ramaswamy Reddy Vs Smt. Yellamma others
Karnataka High Court · (2016) 2 AirKarR 345 : (2016) 3 KCCR 2568
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Jan 2016Dismissed
Smt. Sujatha A. Vs State of Karnataka and Others
Karnataka High Court · (2016) 2 AirKarR 304 : (2016) 3 KCCR 220
Constitution of India, 1950 — Article 16
High Courts05 Jan 2016Dismissed
The Hubli Panjarpol Samstha Vs Prabhudev
Karnataka High Court · (2016) 01 KAR CK 0059
High Courts05 Jan 2016Disposed Off
Ananthamma and Others Vs The Divisional Manager, The New India Assurance Co. Ltd. and Others
Karnataka High Court · (2016) AAC 823 : (2017) 1 ACC 462 : (2016) ACJ 2694 : (2017) 2 TAC 271 : (2016) 2 TNMAC 746
High Courts05 Jan 2016Disposed Off
Krishna Reddy Vs State of Karnataka and Others
Karnataka High Court · (2016) 2 KantLJ 339
High Courts05 Jan 2016Disposed off
K.N. Venzugopal Vs The Regional Transport Authority and Others
Karnataka High Court · (2016) 01 KAR CK 0056
High Courts05 Jan 2016Dismissed
Drakshayanavva and Others Vs Gadigevva and Others
Karnataka High Court · (2016) 01 KAR CK 0055
Hindu Succession Act, 1956 - Section 6
High Courts05 Jan 2016Allowed
Union of India and Others Vs B.G. Basappa and others
Karnataka High Court · (2016) 2 AirKarR 239 : (2016) 2 KCCR 200
Constitution of India, 1950 — Article 226, 311
High Courts05 Jan 2016Partly Allowed
Sayeda and Others Vs P. Murgan and Others
Karnataka High Court · (2016) 01 KAR CK 0053
High Courts05 Jan 2016Dismissed
OM Traders Vs The Union of India and Others
Karnataka High Court · (2016) 01 KAR CK 0052
High Courts05 Jan 2016Disposed off
A. Feroz Ahmed and Others Vs The Bangalore Development Authority and Others
Karnataka High Court · (2016) 01 KAR CK 0051
Constitution of India, 1950 - Article 243WKarnataka Municipal Corporations Act, 1976 - Section 503A, Section 503B, Section 503-B, Section 503CKarnataka Panchayat Raj Act, 1993 - Section 267, Section 310
High Courts05 Jan 2016Partly Allowed
Basawwa Vs Mahibubsab and another
Karnataka High Court · (2016) AAC 794
Motor Vehicles Act, 1988 — Section 168
High Courts05 Jan 2016Dismissed
Om Traders Vs Union of India
Karnataka High Court · (2016) 335 ELT 589
High Courts05 Jan 2016Allowed
B.S. Yeddyurappa Vs The State of Karnataka and Others
Karnataka High Court · (2016) 01 KAR CK 0048
Comptroller and Auditor-generals (Duties, Powers and Conditions of Service) Act, 1971 - Section 10Constitution of India, 1950 - Article 148, Article 148, Article 148(3), Article 149, Article 149, Article 149, Article 150, Article 150, Article
High Courts05 Jan 2016Allowed
Raheemuddin Kandgulwale Vs State of Karnataka
Karnataka High Court · (2016) 01 KAR CK 0047
Penal Code, 1860 (IPC) - Section 201, Section 376, Section 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xi)(xii)
High Courts05 Jan 2016Disposed Off
Madhav and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 01 KAR CK 0046
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 307, Section 324, Section 326, Section 34, Section 354, Section 504, Section 506