COURT ARCHIVE

Karnataka High Court judgments, 2016

2,204 judgments · page 107 of 111

High Courts06 Jan 2016Dismissed

R.K. Appa Vs Union of India and Others

Karnataka High Court · (2016) 3 AirKarR 298 : (2016) 2 KantLJ 628

Central Reserve Police Force Act, 1949 - Section 11, Section 11 (1), Section 11(1)Constitution of India, 1950 - Article 226, Article 227

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High Courts06 Jan 2016Dismissed

Dattatreya Vs Principal Accountant General of Karnataka and Others

Karnataka High Court · (2016) 01 KAR CK 0084

Administrative Tribunals Act, 1985 - Section 3Constitution of India, 1950 - Article 226, Article 323-A

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High Courts06 Jan 2016Allowed

S. Ravikumar Vs The State of Karnataka and Others

Karnataka High Court · (2016) 01 KAR CK 0083

Criminal Procedure Code, 1973 (CrPC) - Section 227Dowry Prohibition Act, 1961 - Section 3, Section 4Medical Termination of Pregnancy Act, 1971 - Section 3

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High Courts06 Jan 2016Dismissed

Ishabi Mohammad Hanif Shaikh Vs Bandurao Tammanna Jadhav

Karnataka High Court · (2016) 01 KAR CK 0082

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Transfer of Property Act, 1882 - Section 53(a), Section 53A

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High Courts06 Jan 2016Dismissed

Ganapati and Others Vs The State

Karnataka High Court · (2016) 2 AirKarR 344 : (2016) 4 KCCR 363

Penal Code, 1860 (IPC) - Section 302, Section 307, Section 323, Section 324, Section 34, Section 341, Section 504

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High Courts06 Jan 2016Allowed

Somashekar and Others Vs Gaonkar R.N. and Others

Karnataka High Court · (2016) 01 KAR CK 0080

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High Courts06 Jan 2016Dismissed

H. Sharadamma Vs R. Ramappa and Others

Karnataka High Court · (2016) 1 AirKarR 802 : (2016) 3 ICC 220 : (2016) 2 KCCR 1421

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 226, Article 227

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High Courts06 Jan 2016Disposed Off

The Sangli District Co-operative Ltd. Vs Puttavva and Others

Karnataka High Court · (2016) 01 KAR CK 0078

Motor Vehicles Act, 1988 - Section 166, Section 2(30)

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High Courts06 Jan 2016Allowed

Mysore Polymers and Rubber Products Ltd. Vs Assistant Commissioner of Commercial Taxes (Audit)-2 and Others

Karnataka High Court · (2016) 01 KAR CK 0077

Karnataka Tax on Entry of Goods Act, 1979 - Section 3(1), Section 5(4), Section 6(1)

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High Courts06 Jan 2016Dismissed

Oriental Insurance Co. Ltd. Vs Mahadev Genu Yellurkar and Others

Karnataka High Court · (2016) AAC 837 : (2016) 1 AirKarR 808 : (2016) ILRKarnataka 2843 : (2016) 3 KCCR 2297

Motor Vehicles Act, 1988 - Section 166, Section 173(1)

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High Courts06 Jan 2016Dismissed

Mallappa Gowda and Others Vs The State of Karnataka and Others

Karnataka High Court · (2016) 3 KantLJ 57

Karnataka Industrial Areas Development Act, 1966 - Section 28(1), Section 28(2), Section 28(3), Section 28(4)

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High Courts06 Jan 2016Disposed off

C.B. Purushothamma and Others Vs State of Karnataka and Others

Karnataka High Court · (2016) 148 FLR 1103 : (2016) LabLR 484

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High Courts06 Jan 2016Disposed Off

The Commissioner of Income Tax and Others Vs Hewlett Packard Global Soft Ltd.

Karnataka High Court · (2016) 283 CurTR 410 : (2016) 381 ITR 99

Income Tax Act, 1961 - Section 10A, Section 80(HHE), Section 80HHE

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High Courts06 Jan 2016Disposed off

Naresh Vs The Chairman/Managing Director, Bangalore Metropolitan Transport Corporation and Others

Karnataka High Court · (2016) 01 KAR CK 0072

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High Courts06 Jan 2016Allowed

Abhay Kumar Vs Sujit and Others

Karnataka High Court · (2016) 01 KAR CK 0071

Constitution of India, 1950 - Article 226, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 156, Section 156(3), Section 157, Section 157(1), Section 157(1)(a), Section 157(1)(b), Section 200, Section 482Prevention of Corrup

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High Courts06 Jan 2016Allowed

Sopan s/o Kondiba Pandre and another Vs State of Karnataka

Karnataka High Court · (2016) 2 AirKarR 335 : (2016) 4 KCCR 3443

Criminal Procedure Code, 1973 (CrPC) — Section 439

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High Courts06 Jan 2016Disposed Off

Nikhil Vs A.S. Vinay and Another

Karnataka High Court · (2016) 2 KantLJ 541

Motor Vehicles Act, 1988 — Section 173(1)

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High Courts06 Jan 2016Partly Allowed

Bijith International Builders Vs Dias Varghese C. and Others

Karnataka High Court · (2016) 2 KantLJ 448

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227

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High Courts06 Jan 2016Disposed Off

The Principal Commissioner of Income Tax and Others Vs Shri Kuruhinshetty Urban Co-op. Credit Society Ltd.

Karnataka High Court · (2016) 01 KAR CK 0067

Banking Regulation Act, 1949 - Section 5(cci), Section 5(ccv), Section 56Income Tax Act, 1961 - Section 263, Section 40(a)(ia), Section 80P, Section 80P (4), Section 80P(2)(a)(i), Section 80P(4)

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High Courts06 Jan 2016Dismissed

The Principal Commissioner of Income Tax and Others Vs The Belgaum Taluka Rural Industrial Co-operative Society

Karnataka High Court · (2016) 01 KAR CK 0066

Banking Regulation Act, 1949 - Section 5, Section 5(cci), Section 5(ccv), Section 56Income Tax Act, 1961 - Section 2(24)(viia), Section 80(2)(a)(i), Section 80P, Section 80P (4), Section 80P(2)(a)(i), Section 80P(4)

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