Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 34, Section 498A, Section 498-A, Section 506

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High Courts08 Jan 2016Dismissed

G. Hemana Gowda Vs Maruthi Proudashala Bodhakara and Poshakara Sangha (Regd.) and Others

Karnataka High Court · (2016) 01 KAR CK 0116

Civil Procedure Code, 1908 (CPC) - Section 151

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High Courts08 Jan 2016Dismissed

Principal Secretary, Karnataka Legislature Secretariat Vs B.L. Venkatesh

Karnataka High Court · (2016) 3 KantLJ 96

Karnataka Civil Services Rules, 1958 — Rule 32

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High Courts08 Jan 2016Dismissed

Shatawwa and Others Vs Parwatevva and Others

Karnataka High Court · (2016) 01 KAR CK 0113

Karnataka Land Reforms Act, 1961 - Section 133, Section 2, Section 24, Section 44, Section 48A

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High Courts08 Jan 2016Partly Allowed

Bhojappa and Others Vs Universal Sompo General Insurance Company Ltd. and Others

Karnataka High Court · (2016) 01 KAR CK 0112

Motor Vehicles Act, 1988 - Section 166

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High Courts08 Jan 2016Partly Allowed

Bangalore Metropolitan Transport Corporation Vs Suman Gooptu and Others

Karnataka High Court · (2016) AAC 825

Motor Vehicles Act, 1988 - Section 166

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High Courts08 Jan 2016Disposed Off

Devarasaiah and Others Vs Pasha and Others

Karnataka High Court · (2016) 01 KAR CK 0110

Motor Vehicles Act, 1988 - Section 166

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High Courts08 Jan 2016Dismissed

S. Suryakanthamma and Others Vs Krishnadevaraya Straw Board and Allied Industries Pvt. Ltd. and Others

Karnataka High Court · (2016) 01 KAR CK 0109

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 58, Order 21 Rule 66, Section 151

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High Courts07 Jan 2016Dismissed

Channabasappa Vs Fakkiravva

Karnataka High Court · (2016) 01 KAR CK 0108

Karnataka Land Reforms Act, 1961 - Section 2(12), Section 2(17), Section 2(2), Section 48-A, Section 61, Section 77

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High Courts07 Jan 2016Dismissed

N. Nagaraj Vs A.S. Prabhakar

Karnataka High Court · (2016) AIRCC 1945 : (2016) 2 AirKarR 701 : (2016) 3 CivCC 717 : (2016) 4 KCCR 3484

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High Courts07 Jan 2016Partly Allowed

Hanmanthrao Vs Shantangouda and Others

Karnataka High Court · (2016) 01 KAR CK 0106

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