High Courts11 Jan 2016Dismissed
Union of India and Others Vs H. Revani Naik
Karnataka High Court · (2016) 01 KAR CK 0162
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 104 of 111
High Courts11 Jan 2016Allowed
The Divisional Manager, United India Insurance Co. Ltd. Vs Rajesh and Others
Karnataka High Court · (2016) 01 KAR CK 0161
High Courts11 Jan 2016Allowed
Urvashi Theatre Vs Basetty Trust and Others
Karnataka High Court · (2016) 2 CivilLJ 774 : (2016) 2 KantLJ 300
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts11 Jan 2016Allowed
Natarajan Vs State of Karnataka
Karnataka High Court · (2016) 01 KAR CK 0159
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(i), Section 42, Section 42(1), Section 42(2)
High Courts11 Jan 2016Disposed Off
Rajesh Exports Limited Vs Chairman, Central Board of Excise and Customs and Others
Karnataka High Court · (2016) 01 KAR CK 0158
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 18, Section 18(2), Section 28, Section 34(b)
High Courts11 Jan 2016Disposed off
Dharaneppanavar and Bellad Infrastructure and Others Vs Tatwadarhsa Health Care Solutions Pvt. Ltd.
Karnataka High Court · (2016) 01 KAR CK 0157
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts11 Jan 2016Allowed
Ratna Nagaraj and Others Vs K. Prashanth
Karnataka High Court · (2016) 01 KAR CK 0156
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 151
High Courts11 Jan 2016Dismissed
Sesha Vs The State of Karnataka
Karnataka High Court · (2016) 01 KAR CK 0155
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 143, Section 147, Section 148, Section 149, Section 307, Section 324, Section 327, Section 34, Section 394, Section 399, Section 402, Section 504, Section 506<
High Courts11 Jan 2016Disposed off
K. Shantha Kumar and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 01 KAR CK 0154
High Courts11 Jan 2016Dismissed
M. Lakappa Bhandari and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 01 KAR CK 0153
Karnataka Land Reforms Act, 1961 - Section 2(12)
High Courts11 Jan 2016Partly Allowed
Rajesh Exports Ltd. Vs Chairman, C.B.E. and C.
Karnataka High Court · (2016) 335 ELT 3
High Courts11 Jan 2016Dismissed
Kamappa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 01 KAR CK 0151
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6A
High Courts11 Jan 2016Allowed
Chinnamma Vs State of Karnataka
Karnataka High Court · (2016) ILRKarnataka 2116
Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013 - Section 13
High Courts11 Jan 2016Allowed
The Garrison Engineer (1) R and D (East) Ors. Vs K. Pooswamy
Karnataka High Court · (2016) 01 KAR CK 0149
High Courts11 Jan 2016Allowed
Chinnamma and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 01 KAR CK 0148
Constitution of India, 1950 - Article 144Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013 - Section 11, Section 12, Section 13
High Courts11 Jan 2016Allowed
Yashawant and Others Vs The State of Karnataka
Karnataka High Court · (2016) 01 KAR CK 0147
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 143, Section 147, Section 148, Section 149, Section 307, Section 323, Section 324, Section 34, Section 354, Section 504, Section 506
High Courts11 Jan 2016Disposed off
Salim Karimasab Nalaband and Others Vs Ramappa Dattu Gasti and Others
Karnataka High Court · (2016) 01 KAR CK 0146
Limitation Act, 1963 - Section 5
High Courts11 Jan 2016Disposed off
R.K. Hegde Vs Karnataka Agro Industries Corporation Ltd. and Others
Karnataka High Court · (2016) 01 KAR CK 0145
Industrial Disputes Act, 1947 - Section 33(c)(2)
High Courts11 Jan 2016Partly Allowed
Bylappa and Others Vs Muthaiah and Others
Karnataka High Court · (2016) 01 KAR CK 0144
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3
High Courts11 Jan 2016Allowed
Karnataka Bank Ltd. Vs The Assistant Commissioner of Income Tax, Circle 2(1) and Others
Karnataka High Court · (2016) 01 KAR CK 0143
Banking Regulation Act, 1949 - Section 56