High Courts25 Feb 2016Disposed Off
H.S. Nataraj and Others Vs The Commissioner of Central Excise
Karnataka High Court · (2016) 02 KAR CK 0114
Central Excises and Salt Act, 1944 - Section 11AC, Section 3A, Section 3-A
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 76 of 111
High Courts25 Feb 2016Dismissed
Principal C.C.E., Bangalore-I Vs Power Control Equipments (Unit-II)
Karnataka High Court · (2016) 336 ELT 284
High Courts25 Feb 2016Partly Allowed
The Manager Shriram General Insurance Co. Ltd. Vs Kariyamma and Others
Karnataka High Court · (2016) AAC 1020
High Courts25 Feb 2016Dismissed
Rita Thomas Vs Smt. Thirupallamma
Karnataka High Court · (2016) ACD 409
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Feb 2016Disposed Off
Abdulrajak and Others Vs Abdul Rahiman and another
Karnataka High Court · (2016) 2 AirKarR 514 : (2016) 3 KCCR 2111
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1(3)
High Courts24 Feb 2016Disposed Off
The Branch Manager, United India Insurance Co. Ltd. and Others Vs Yogappa and Others
Karnataka High Court · (2016) AAC 1315 : (2016) 2 AirKarR 340 : (2017) 1 AnWR 153 : (2016) 149 FLR 482 : (2016) 1 LLN 696 : (2016) 3 TAC 26
Employees Compensation Act, 1923 - Section 2(1)(n)
High Courts24 Feb 2016Disposed Off
S.B. Patil Dental College Hospital, Naubad Bidar and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 2 AirKarR 554 : (2016) 3 KCCR 227
Dentists Act, 1948 — Section 20
High Courts24 Feb 2016Allowed
Manju alias Manjunath another Vs State
Karnataka High Court · (2016) 2 AirKarR 499 : (2016) 4 KCCR 380
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts24 Feb 2016Dismissed
Assistant Executive Engineer and another Vs G.N. Narayan
Karnataka High Court · (2016) 2 AirKarR 515 : (2016) 2 KCCR 201 : (2016) LIC 2347
Industrial Disputes Act, 1947 — Section 2(j), 25F
High Courts24 Feb 2016Dismissed
Sri. Hucchappa and Others Vs State of Karnataka
Karnataka High Court · (2016) 2 AirKarR 684 : (2016) 4 KCCR 391
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts24 Feb 2016Dismissed
United India Insurance Co. Ltd. Vs Shivanand
Karnataka High Court · (2016) 02 KAR CK 0335
Motor Vehicles Act, 1988 - Section 166, Section 173(1)
High Courts24 Feb 2016Partly Allowed
Ningappa Ramanna Kori and Others Vs Tamilnadu State Transport (Madurai) Ltd.
Karnataka High Court · (2016) 02 KAR CK 0334
Motor Vehicles Act, 1988 - Section 163(A), Section 163-A
High Courts24 Feb 2016Dismissed
State by Railway Protection Force and Others Vs Kishorekumar C. and Others
Karnataka High Court · (2016) 02 KAR CK 0333
Criminal Procedure Code, 1973 (CrPC) - Section 313Railway Property (Unlawful Possession) Act, 1966 - Section 3, Section 3(a)
High Courts24 Feb 2016Disposed Off
Jayawanti and Others Vs Babaji Narasappa Chougale and Others
Karnataka High Court · (2016) 02 KAR CK 0332
Specific Relief Act, 1963 - Section 20
High Courts24 Feb 2016Dismissed
Jatangi Channapp Vs Jatangi Eranna and Others
Karnataka High Court · (2016) 02 KAR CK 0331
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Section 151, Section 54
High Courts24 Feb 2016Allowed
Ponnappa N.E., and Others Vs State by Hullahalli Police, Bangalore
Karnataka High Court · (2016) 2 AirKarR 557 : (2016) 3 KCCR 2173
Criminal Procedure Code, 1973 (CrPC) — Section 452(1)
High Courts24 Feb 2016Allowed
Ningappa Ramanna Kori Vs Tamil Nadu State Transport (Madurai) Ltd.
Karnataka High Court · (2016) AAC 1629
High Courts24 Feb 2016Dismissed
Vijayalakshmi H.S. Vs The Principal Secretary, Higher Education Department and Others
Karnataka High Court · (2016) 3 KantLJ 682
High Courts24 Feb 2016Allowed
Vidyarani Vs Divisional Controller, K.S.R.T.C. Vijayapura Division
Karnataka High Court · (2016) AAC 1624
High Courts24 Feb 2016Partly Allowed
Kishansingh Vs Divisional Controller, N.E.K.R.T.C., Gulbarga
Karnataka High Court · (2016) AAC 1002
Motor Vehicles Act, 1988 — Section 168