COURT ARCHIVE

Karnataka High Court judgments, 2016

2,204 judgments · page 74 of 111

High Courts29 Feb 2016Dismissed

B.K. Abdulla And Another Vs Muthoot Finance Limited, Surathkal, Mangalore Taluk And Another

Karnataka High Court · (2016) 163 AIC 691 : (2016) 3 KantLJ 62

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 407, 420

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High Courts26 Feb 2016Disposed Off

M/s. Hindustan Unilever Ltd. Vs State of Karnataka

Karnataka High Court · (2016) 3 KCCR 2469

Karnataka Value Added Tax Act, 2003 - Section 11, Section 11, Section 11(a)(2), Section 14, Section 14, Section 17, Section 17, Section 2(6)

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High Courts26 Feb 2016Partly Allowed

Nagaraj Vs Syed Kareem Babu and Others

Karnataka High Court · (2016) ILRKarnataka 1270

Criminal Procedure Code, 1973 (CrPC) - Section 276, Section 276(1), Section 278, Section 278(1), Section 311, Section 327(2), Section 360Penal Code, 1860 (IPC) - Section 114, Section 120(B), Section 34, Section 342, Section 363, Section 366(A

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High Courts26 Feb 2016Partly Allowed

B. Ramakrishna Reddy Vs The Managing Director, Bangalore Metropolitan Transport Corporation

Karnataka High Court · (2016) 02 KAR CK 0374

Motor Vehicles Act, 1988 - Section 166

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High Courts26 Feb 2016Allowed

Laxman Vs Hindustan Petroleum Corpn. Ltd. and Others

Karnataka High Court · (2016) 02 KAR CK 0373

Constitution of India, 1950 - Article 226, Article 227

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High Courts26 Feb 2016Allowed

K. Asudabi Vs B. Abdul Razaak

Karnataka High Court · (2016) 02 KAR CK 0372

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 41 Rule 27, Section 100

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High Courts26 Feb 2016Disposed Off

Kempamma and Others Vs Basavaraju S.C. and Others

Karnataka High Court · (2016) 02 KAR CK 0371

Motor Vehicles Act, 1988 - Section 166

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High Courts26 Feb 2016Dismissed

M. Shanthilal Jain Vs S. Manjula

Karnataka High Court · (2016) 02 KAR CK 0370

Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 313Evidence Act, 1872 - Section 3, Section 4Negotiable Instruments Act, 1881 (NI) - Section 118, Section 118 (a), Section 118(a), Section 138, Section 139

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High Courts26 Feb 2016Disposed Off

S.B. Trilochana and Others Vs A.M. Leela and Others

Karnataka High Court · (2016) 02 KAR CK 0369

Motor Vehicles Act, 1988 - Section 166

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High Courts26 Feb 2016Dismissed

The Manager Reliance General Ins. Co. Ltd. Vs Parvathamma and Others

Karnataka High Court · (2016) 02 KAR CK 0368

Motor Vehicles Act, 1988 - Section 166

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High Courts26 Feb 2016Allowed

T.S. Rangaswamy and Others Vs Mohamad Yusuff and Others

Karnataka High Court · (2016) 02 KAR CK 0367

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Order 41 Rule 31(a), Section 100, Section 66, Section 96

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High Courts26 Feb 2016Disposed off

Rukmini and Others Vs Mahaveer and Others

Karnataka High Court · (2016) 02 KAR CK 0366

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High Courts26 Feb 2016Disposed Off

ICICI Lombard General Insurance Co. Ltd. and Others Vs H.T. Venkategowda and Others

Karnataka High Court · (2016) 02 KAR CK 0365

Motor Vehicles Act, 1988 - Section 166

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High Courts26 Feb 2016Allowed

Commissioner of Income Tax-III and Others Vs Hassan Hajee and Co.

Karnataka High Court · (2016) 02 KAR CK 0364

Income Tax Act, 1961 - Section 131, Section 246, Section 251(2), Section 37(1), Section 44-AD

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High Courts26 Feb 2016Dismissed

Mallappa Vs Balappa

Karnataka High Court · (2016) 02 KAR CK 0363

Specific Relief Act, 1963 - Section 20, Section 20(2)(b)

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High Courts26 Feb 2016Dismissed

S.R. Chowdappa and Others Vs State of Karnataka and Others

Karnataka High Court · (2016) 02 KAR CK 0362

Land Acquisition Act, 1894 - Section 16(2), Section 18, Section 30, Section 31

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High Courts26 Feb 2016Disposed Off

Commissioner of Income Tax and Another - Appellants @HASH Nagarbail Salt-Owners Cooperative Society Ltd.

Karnataka High Court · (2016) 290 CurTR 211 : (2016) 3 KCCR 319

Civil Procedure Code, 1908 (CPC) - Section 11Income Tax Act, 1961 - Section 2(24), Section 80P(2)(c)

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High Courts26 Feb 2016Allowed

Koramangala Club Vs Income Tax Officer

Karnataka High Court · (2016) 387 ITR 630

Income Tax Act, 1961 — Section 271B, 44AB

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High Courts26 Feb 2016Disposed Off

New India Assurance Co. and Others Vs Syed Ammar Pasha and Others

Karnataka High Court · (2016) 02 KAR CK 0359

Motor Vehicles Act, 1988 - Section 149, Section 149(2), Section 166, Section 39, Section 56

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High Courts26 Feb 2016Disposed Off

Ryatar Sahakari Sakkare Karkhane Niyamit and Others Vs Asst. Commissioner of Income Tax C-I and Others

Karnataka High Court · (2016) 02 KAR CK 0358

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(2), Section 194C, Section 194I, Section 194J, Section 201(1), Section 201(1A), Section 201(a), Section 25(1), Section 40(a)(ia), Section 44AB

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