High Courts29 Feb 2016Disposed Off
T. Rathnamma and Others Vs M.D. Halappa and Ors
Karnataka High Court · (2016) 02 KAR CK 0397
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 73 of 111
High Courts29 Feb 2016Partly Allowed
D. Rajendra Kumar Daga and Others Vs Mani and Others
Karnataka High Court · (2016) 02 KAR CK 0396
Motor Vehicles Act, 1988 - Section 147 (1) (b) (i)
High Courts29 Feb 2016Allowed
The Scheduled Caste (Harijan), House Building Co-operative Society Limited Vs State of Karnataka, Department of Co-operation and Others
Karnataka High Court · (2016) 02 KAR CK 0395
Constitution of India, 1950 - Article 46
High Courts29 Feb 2016Disposed off
Scotts Plantations (Private) Limited Vs The State of Karnataka, Department of Revenue and Others
Karnataka High Court · (2016) 02 KAR CK 0394
Karnataka Land Reforms Act, 1961 - Section 109Karnataka Land Revenue Act, 1964 - Section 174, Section 177, Section 3
High Courts29 Feb 2016Dismissed
Ashok Kumar Kejriwal and Others Vs State by Central Bureau Of Investigation
Karnataka High Court · (2016) 02 KAR CK 0393
Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 397Penal Code, 1860 (IPC) - Section 120-B, Section 409, Section 420, Section 467, Section 471Prevention of Corruption Act, 1988 - Section 13(1) (d), Section 13(2)
High Courts29 Feb 2016Allowed
The New India Assurance Co. Ltd. Vs Obelesh and Others
Karnataka High Court · (2016) 02 KAR CK 0391
Employees Compensation Act, 1923 - Section 2(1)(n)
High Courts29 Feb 2016Dismissed
Chinnaswamy Setty and Others Vs Hemadri Associates and Others
Karnataka High Court · (2016) 02 KAR CK 0390
High Courts29 Feb 2016Allowed
Vardhaman Dhurgaprasad Shetty and Others Vs Sangamesh
Karnataka High Court · (2016) 02 KAR CK 0389
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1(1), Section 151
High Courts29 Feb 2016Dismissed
Managing Director, B.M.T.C. Vs Sri Deanish M.A.
Karnataka High Court · (2016) ILRKarnataka 1585
Motor Vehicles Act, 1988 - Section 149(2), 166
High Courts29 Feb 2016Allowed
Hanumanthanayak Vs State of Karnataka
Karnataka High Court · (2016) 165 AIC 686 : (2016) 4 AICLR 725 : (2016) 3 AirKarR 332 : (2016) 3 KantLJ 426
High Courts29 Feb 2016Disposed Off
C. Valli Narayan Vs C. Vinod Hayagriv
Karnataka High Court · (2016) ILRKarnataka 2042 : (2016) 4 KantLJ 620 : (2016) 3 KCCR 2044
Contempt of Courts Act, 1971 - Section 10, 11, 12
High Courts29 Feb 2016Dismissed
M.G. Pandit Vs Indian Bank, Chennai
Karnataka High Court · (2016) 3 AirKarR 99 : (2016) ILRKarnataka 1861 : (2016) 4 KCCR 547
Banking Regulation Act, 1949 - Section 52
High Courts29 Feb 2016Dismissed
High Court of Karnataka Vs Sri Peirya Swamy
Karnataka High Court · (2017) 3 AirKarR 90 : (2017) 1 ICC 46 : (2016) ILRKarnataka 2493 : (2016) 5 KantLJ 518 : (2016) 3 KCCR 2016 : (2016) 3 KCCR 2623
Contempt of Courts Act, 1971 - Section 11, 12
High Courts29 Feb 2016Dismissed
State of Karnataka Vs S.K. Shambappa
Karnataka High Court · (2016) 3 KantLJ 657 : (2016) 5 RCRCriminal 788
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7
High Courts29 Feb 2016Dismissed
Commissioner of Income-Tax Vs Sri Scorpio Engineering P. Ltd.
Karnataka High Court · (2016) 388 ITR 266
Income Tax Act, 1961 — Section 40(a)(ia)
High Courts29 Feb 2016Disposed Off
K.S. Shivalingappa Vs State of Karnataka and others
Karnataka High Court · (2016) 3 KantLJ 589
Constitution of India, 1950 - Article 226Karnataka Civil Services (Classification, Control and Appeal) Rules, 1957 - Rule 14
High Courts29 Feb 2016Allowed
Belgaum Minerals Vs State of Karnataka and Others
Karnataka High Court · (2016) 3 AirKarR 135 : (2016) ILRKarnataka 2855
Karnataka Land Reforms Act, 1961 - Section 79-AKarnataka Land Revenue Act, 1964 - Section 2(18), Section 95, Section 95(2), Section 96
High Courts29 Feb 2016Dismissed
Virupakshi Vs Karnataka Lokayukta and Others
Karnataka High Court · (2016) 02 KAR CK 0379
High Courts29 Feb 2016Dismissed
Krishnappa Vs Ramegowda
Karnataka High Court · (2016) 02 KAR CK 0378
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts29 Feb 2016Dismissed
Anil Patil and Others Vs The State
Karnataka High Court · (2016) 02 KAR CK 0377
Penal Code, 1860 (IPC) - Section 420