High Courts01 Mar 2016Dismissed
United India Insurance Co. Ltd. Vs Nanda and Others
Karnataka High Court · (2016) 149 FLR 703 : (2016) LabLR 748
Employees Compensation Act, 1923 — Section 2(1)(n), 4
COURT ARCHIVE
Karnataka High Court judgments, 2016
2,204 judgments · page 72 of 111
High Courts01 Mar 2016Dismissed
Kirana. P. Vs Afzal Fasha
Karnataka High Court · (2016) AAC 1094
Motor Vehicles Act, 1988 — Section 166, 168
High Courts01 Mar 2016Partly Allowed
Nagesh Vs Ranganath Chettiyar and another
Karnataka High Court · (2016) AAC 1065
Employees Compensation Act, 1923 — Section 3, 4
High Courts01 Mar 2016Dismissed
Rajesh Alias Rajender Kohar Vs State of Karnataka
Karnataka High Court · (2016) 3 Crimes 587 : (2016) 4 KantLJ 293
Penal Code, 1860 (IPC) — Section 201, 302
High Courts01 Mar 2016Partly Allowed
Smt. Rajani Devi and Others Vs Managing Director, BMTC Division and another
Karnataka High Court · (2016) AAC 1064
Motor Vehicles Act, 1988 — Section 168
High Courts01 Mar 2016Dismissed
Divl. Traffic Controller, KSRTC, Bangalore Vs Padmaja alias Anupama and Others
Karnataka High Court · (2016) AAC 1028
Motor Vehicles Act, 1988 — Section 147
High Courts01 Mar 2016Partly Allowed
New India Assurance Co. Ltd. Vs Amarappa Durugappa
Karnataka High Court · (2016) AAC 1623
High Courts01 Mar 2016Disposed Off
Smt. Anindita Kar - Petitioner @HASH Sudip Nath Choudhury
Karnataka High Court · (2016) 4 KantLJ 110
Hindu Marriage Act, 1955 - Section 26
High Courts01 Mar 2016Dismissed
Mallikarjuna Vs The State of Karnataka
Karnataka High Court · (2016) 3 KantLJ 690
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 498A
High Courts01 Mar 2016Disposed Off
Subramani Vs State
Karnataka High Court · (2016) 03 KAR CK 0003
Dowry Prohibition Act, 1961 - Section 3, Section 4Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, Section 304B, Section 304-B, Section 34, Section 498A
High Courts01 Mar 2016Disposed Off
G.H. Prabhakara Vs E. Narayanagowda
Karnataka High Court · (2016) ACD 1057 : (2017) 2 BC 111 : (2016) 4 JCC 204 : (2016) 4 KantLJ 363 : (2017) 1 NIJ 707 : (2016) 4 RCRCriminal 198
High Courts01 Mar 2016Disposed Off
Kashi V. Manjunath - Petitioner @HASH K.V. Nagarathnamma and Others
Karnataka High Court · (2016) 4 KantLJ 289
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 6
High Courts29 Feb 2016Dismissed
State of Karnataka - Appellant @HASH Gowtham
Karnataka High Court · (2016) 167 AIC 372 : (2016) 4 KantLJ 60
Penal Code, 1860 (IPC) - Section 366A, Section 376
High Courts29 Feb 2016Disposed Off
Vardhaman Dhurgaprasad Shetty and Others - Petitioners @HASH Sangamesh
Karnataka High Court · (2016) 5 KantLJ 540
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226
High Courts29 Feb 2016Disposed Off
Kavita Raghunath Irama Vs Prabhu Maruthi Irame
Karnataka High Court · (2016) AAC 1631
High Courts29 Feb 2016Partly Allowed
Sadanand Mahalingappa Pamadini Vs Babasaheb Maruti Magadum and Others
Karnataka High Court · (2016) 02 KAR CK 0402
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts29 Feb 2016Dismissed
The Branch Manager, United India Insurance Co. Ltd. Vs Jeteppa and Others
Karnataka High Court · (2016) 02 KAR CK 0401
High Courts29 Feb 2016Dismissed
State of Karnataka Vs Gowtham
Karnataka High Court · (2016) 02 KAR CK 0400
Penal Code, 1860 (IPC) - Section 114, Section 34, Section 366, Section 366A, Section 376
High Courts29 Feb 2016Dismissed
The Managing Director B.M.T.C. and Others Vs Deanish M.A. and Others
Karnataka High Court · (2016) 02 KAR CK 0399
Motor Vehicles Act, 1988 - Section 117, Section 122, Section 149(2)
High Courts29 Feb 2016Dismissed
Commissioner of Income Tax and Others Vs Sri Scorpio Engineering P. Ltd.
Karnataka High Court · (2016) 02 KAR CK 0398
Income Tax Act, 1961 - Section 139, Section 200, Section 200 (1), Section 201 (1A), Section 30, Section 31, Section 32, Section 33, Section 34, Section 35, Section 36, Section 37, Section 38, Section 40 [a](ia), Section 40(a)(ia), Section 40[a](ia)