High Courts22 Jul 2015Dismissed
The Branch Manager, Oriental Insurance Co. Ltd. Vs Iramma Siddayya Chikkamath and Others
Karnataka High Court · (2015) 3 AKR 782
Penal Code, 1860 (IPC) - Section 279, 337, 338
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 90 of 219
High Courts22 Jul 2015Partly Allowed
Yamanappa and Others Vs Chetak Logistics Limited and Others
Karnataka High Court · (2015) 07 KAR CK 0282
Motor Vehicles Act, 1988 - Section 166
High Courts22 Jul 2015Allowed
State of Karnataka Vs Irudayaraju
Karnataka High Court · (2015) 5 KarLJ 616
Penal Code, 1860 (IPC) - Section 302, 326
High Courts22 Jul 2015Dismissed
The Manager, Bajaj Allaianz General Insurance Company Limited Vs Bhimraj and Others
Karnataka High Court · (2015) 4 AKR 507 : (2016) 2 ALLMR 57 : (2015) ILR (Kar) 4759
Motor Vehicles Act, 1988 - Section 147(1), 147(5), 149(1), 149(2), 149(2)(a)(ii)
High Courts22 Jul 2015Dismissed
Doddanaika Vs The State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0244
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts22 Jul 2015Dismissed
G. Lakshmi Narayana Reddy Vs A.M. Kumar and Others
Karnataka High Court · (2015) 07 KAR CK 0238
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Transfer of Property Act, 1882 - Section 52
High Courts22 Jul 2015Allowed
Syndicate Bank Vs Ishrath Ali
Karnataka High Court · (2015) 07 KAR CK 0237
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 14, 17, 17(1)
High Courts22 Jul 2015Allowed
Ravichandra R. and Others Vs Karnataka Examination Authority and Others
Karnataka High Court · (2015) 4 AKR 11
High Courts22 Jul 2015Allowed
Archana Bai Vs Raja Singh
Karnataka High Court · (2015) 3 AKR 753
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts22 Jul 2015Allowed
Shriram Transport Finance Co. Ltd. Vs Mahadevaiah
Karnataka High Court · (2016) 1 KCCR 196
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts22 Jul 2015Allowed
V.Y. Ghorpade Vs Sandur Udyog Private Limited
Karnataka High Court · (2015) 07 KAR CK 0190
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 4, 24, 25
High Courts22 Jul 2015Partly Allowed
Vasanthi D. Shetty and Others Vs The Managing Director, KSRTC and Others
Karnataka High Court · (2015) 4 AKR 292
High Courts22 Jul 2015Dismissed
Hotel Paraag Limited (HPL) Vs State Bank of India (Industrial Finance)
Karnataka High Court · (2015) 6 KarLJ 70
Micro, Small and Medium Enterprises Development Act, 2006 - Section 7(1)(b)(i), 7(1)(b)(iii)
High Courts22 Jul 2015Disposed Off
Anitha Kishori D''silva Vs The Land Acquisition Officer-cum-Assistant Commissioner, Mangalore Sub-Division and Others
Karnataka High Court · (2015) 5 KarLJ 558
Constitution of India, 1950 - Article 254Government of India Act, 1935 - Section 107Land Acquisition Act, 1894 - Section 4, 48, 5-A, 6
High Courts22 Jul 2015Disposed Off
Santosh Vs State and Others
Karnataka High Court · (2015) 4 AKR 151
Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Penal Code, 1860 (IPC) - Section 324, 34, 427, 504, 506
High Courts22 Jul 2015Dismissed
Pilla Akkayyamma and Others Vs Channappa and Others
Karnataka High Court · (2015) ILR Kar 3841
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 68Transfer of Property Act, 1882 - Section 122, 123
High Courts22 Jul 2015Dismissed
Shriram Transport Finance Company Limited Vs Mahadevaiah
Karnataka High Court · (2015) 6 KarLJ 396
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts21 Jul 2015Partly Allowed
Dundayya Vs Ladasa Gaibusa Makandar and Others
Karnataka High Court · (2015) 07 KAR CK 0374
Motor Vehicles Act, 1988 - Section 166
High Courts21 Jul 2015
B.M. Muniraju Vs The Commissioner Income Tax (Appeals)-V and Others
Karnataka High Court · (2015) 07 KAR CK 0372
Income Tax Act, 1961 - Section 10, 10(37), 143(2), 2