High Courts24 Jul 2015
Bharath Vs The State of Kanakapura Town Police Station
Karnataka High Court · (2015) 07 KAR CK 0251
Criminal Procedure Code, 1973 (CrPC) - Section 174, 439Penal Code, 1860 (IPC) - Section 143, 149, 302, 341, 506
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 88 of 219
High Courts24 Jul 2015Dismissed
H.S. Rajashekara Reddy Vs State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0249
Criminal Procedure Code, 1973 (CrPC) - Section 174, 313, 314Penal Code, 1860 (IPC) - Section 306
High Courts24 Jul 2015Allowed
M.C. Smitha Vs G. Srinivas
Karnataka High Court · (2015) 07 KAR CK 0195
Penal Code, 1860 (IPC) - Section 447
High Courts24 Jul 2015Dismissed
The Managing Director, B.M.T.C. Vs Rajamma and Others
Karnataka High Court · (2015) 07 KAR CK 0151
Motor Vehicles Act, 1988 - Section 166
High Courts24 Jul 2015Allowed
B. Vamana and Others Vs The New Mangalore Port Trust
Karnataka High Court · (2015) 4 AKR 398 : (2015) LabIC 4359
High Courts24 Jul 2015Partly Allowed
Nagegowda Vs State of Karnataka
Karnataka High Court · (2015) 6 KarLJ 101
Criminal Procedure Code, 1973 (CrPC) - Section 222, 313, 374(2), 464Electricity Act, 2003 - Section 151, 39, 44Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 304-A
High Courts24 Jul 2015Partly Allowed
Preethi Ranka and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 848 : (2015) ILR Kar 3881 : (2015) 6 KarLJ 477
Karnataka Town and Country Planning Act, 1961 - Section 12, 13, 14-A, 69
High Courts23 Jul 2015Dismissed
D.J. Rathod Vs The Union of India and Others
Karnataka High Court · (2016) 1 AKR 150 : (2016) LabIC 687
Constitution of India, 1950 - Article 226, 227
High Courts23 Jul 2015Allowed
Prema Sundar Vs C. Shivashankar and Others
Karnataka High Court · (2015) 07 KAR CK 0337
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 4(2)(b)
High Courts23 Jul 2015
The Commissioner of Income Tax, Belgaum Vs Vijaya Mahantesh Vidyavardhak Sangha
Karnataka High Court · (2016) 236 TAXMAN 414
Income Tax Act, 1961 - Section 11, 11(2), 13, 80, 80G
High Courts23 Jul 2015Dismissed
State Vs Prasad and Others
Karnataka High Court · (2015) 07 KAR CK 0335
Penal Code, 1860 (IPC) - Section 120(B), 143, 147, 148, 149
High Courts23 Jul 2015Dismissed
Saleem Pasha Vs State of Karnataka
Karnataka High Court · (2015) 4 AKR 586 : (2016) 1 KCCR 142
Penal Code, 1860 (IPC) - Section 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts23 Jul 2015Dismissed
Veerabhadrappa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 07 KAR CK 0285
Land Acquisition Act, 1894 - Section 10, 16(2), 17, 17(1), 4(1)
High Courts23 Jul 2015
The Management of BWSSB Cauvery Bhavan and Others Vs M. Mahadeva and Others
Karnataka High Court · (2016) 148 FLR 680 : (2016) 148 FLR 489 : (2015) 3 LLN 712 : (2016) LLR 36
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(4A), 2(s), 25FMinimum Wages Act, 1948 - Section 12, 22(B), 23, 25, 9
High Courts23 Jul 2015Dismissed
National Insruance Co. Ltd. and Others Vs D. Imamsab and Others
Karnataka High Court · (2015) 4 AKR 476 : (2015) 147 FLR 604 : (2015) LabIC 4355 : (2015) 3 LLN 452
High Courts23 Jul 2015Disposed off
N. Ashok Reddy Vs Anitha N. and Others
Karnataka High Court · AIR 2015 Kar 198
High Courts23 Jul 2015Allowed
M. Krishnappa Vs Parvathamma
Karnataka High Court · (2015) 07 KAR CK 0271
High Courts23 Jul 2015Allowed
Bande Nawaz Vs The State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0270
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 25, 26Penal Code, 1860 (IPC) - Section 302
High Courts23 Jul 2015Allowed
M.S. Mahadevaiah Vs Akkamma and Others
Karnataka High Court · (2015) 07 KAR CK 0257
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 8, Order 7 Rule 11, Order 7 Rule 11(b), 151Constitution of India, 1950 - Article 227Karnataka Court Fees and Suits Valuation Act, 1958 - Section 11, 11(2), 24(b), 50(2), 7(2)
High Courts23 Jul 2015Allowed
Sunny V. Ephram and Others Vs The Drugs Inspector and Others
Karnataka High Court · (2015) 07 KAR CK 0252
Criminal Procedure Code, 1973 (CrPC) - Section 200Drugs and Cosmetics Act, 1940 - Section 18, 18(c), 27(b)(ii), 32(1)