High Courts23 Jul 2015Disposed off
S. Jyothi Kumari Vs The State of Karnataka and Others
Karnataka High Court · (2015) 07 KAR CK 0156
Karnataka Land Reforms Act, 1961 - Section 63, 63(10), 66, 67
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 89 of 219
High Courts23 Jul 2015Allowed
Madhukar Dharma Majalikar Vs The Land Tribunal and Others
Karnataka High Court · (2015) 07 KAR CK 0155
High Courts23 Jul 2015Dismissed
Mahadevagouda Patil and Others Vs Basavanagouda and Others
Karnataka High Court · (2015) 07 KAR CK 0153
Registration Act, 1908 - Section 17, 17(1), 17(1)(b)
High Courts23 Jul 2015Dismissed
Basappa and Others Vs Shivanand Yamanappa Ramodagi and Others
Karnataka High Court · (2015) 07 KAR CK 0152
High Courts23 Jul 2015Allowed
Kamalawwa Parasappa Kadalagi and Others Vs Basavanni Rasnappa Mallannavar and Others
Karnataka High Court · (2015) ILR Kar 4191
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1)Protection of Women From Domestic Violence Act, 2005 - Section 2(f)
High Courts23 Jul 2015Dismissed
Lakshmidevamma Vs Narayanaswamy and Others
Karnataka High Court · (2015) 4 AKR 154
Limitation Act, 1963 - Section 14
High Courts23 Jul 2015Allowed
Dream Merchants Events and Entertainment Groups, Bangalore Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 153
Karnataka Entertainments Tax Act, 1958 - Section 6A(3)
High Courts22 Jul 2015Dismissed
Madhaiah and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 5 KarLJ 475
Karnataka Industrial Areas Development Act, 1966 - Section 29Land Acquisition Act, 1894 - Section 30, 31
High Courts22 Jul 2015Dismissed
Anitha Kishori D''silva Vs The Land Acquisition Officer cum Assistant Commissioner, Mangalore Sub-division
Karnataka High Court · (2016) 1 AKR 811 : (2015) ILR Kar 3769
Constitution of India, 1950 - Article 254Government of India Act, 1935 - Section 107Land Acquisition Act, 1894 - Section 4, 48, 5A, 5-A, 6
High Courts22 Jul 2015Dismissed
Santosh Vs Veena and Others
Karnataka High Court · (2015) 07 KAR CK 0348
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts22 Jul 2015Partly Allowed
Sabanigar Vs Sameer
Karnataka High Court · (2015) 07 KAR CK 0347
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(2)
High Courts22 Jul 2015Dismissed
Ramaswamy and Others Vs Jafarsab and Others
Karnataka High Court · (2015) 07 KAR CK 0346
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114, 151
High Courts22 Jul 2015Dismissed
M.A. Keerthi Prasad and Others Vs Bharuka Power Corporation Ltd. and Others
Karnataka High Court · (2015) 07 KAR CK 0345
High Courts22 Jul 2015Dismissed
H.N. Shivananda and Others Vs H.N. Vijayamba and Others
Karnataka High Court · (2015) 07 KAR CK 0344
High Courts22 Jul 2015Disposed off
Nanjamma and Others Vs Lakshmana and Others
Karnataka High Court · (2015) 07 KAR CK 0343
Specific Relief Act, 1963 - Section 20, 31(2)
High Courts22 Jul 2015Partly Allowed
Narasegowda Vs Shankar K. and Others
Karnataka High Court · (2015) 07 KAR CK 0342
Motor Vehicles Act, 1988 - Section 166
High Courts22 Jul 2015Partly Allowed
Raju Vs Divisional Controller, KSRTC Rural Division
Karnataka High Court · (2015) 07 KAR CK 0341
Civil Procedure Code, 1908 (CPC) - Section 151Motor Vehicles Act, 1988 - Section 173(1)
High Courts22 Jul 2015Dismissed
Sabeha Vs Rahamathulla
Karnataka High Court · (2015) 07 KAR CK 0340
Guardians and Wards Act, 1890 - Section 25
High Courts22 Jul 2015Dismissed
Yuvaraj and Others Vs Naveenkumar
Karnataka High Court · (2015) 07 KAR CK 0339
Civil Procedure Code, 1908 (CPC) - Section 115Transfer of Property Act, 1882 - Section 106
High Courts22 Jul 2015Disposed off
Mohammed Illyas Vs Sharmila Begam and Others
Karnataka High Court · (2015) 07 KAR CK 0338
Criminal Procedure Code, 1973 (CrPC) - Section 125Protection of Women From Domestic Violence Act, 2005 - Section 12, 29