High Courts02 Jan 2015Partly Allowed
Mahesh Vs Anita Mallikarjuna Angadi
Karnataka High Court · (2015) 01 KAR CK 0249
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 219 of 219
High Courts02 Jan 2015Allowed
Hanumanthappa Vs Naga Naik N.
Karnataka High Court · (2015) 01 KAR CK 0248
Motor Vehicles Act, 1988 - Section 166
High Courts02 Jan 2015
A.P. Shankar Rao Vs V. Haridass
Karnataka High Court · (2015) 01 KAR CK 0247
Motor Vehicles Act, 1988 - Section 166
High Courts02 Jan 2015
Bharath Vs IFFCO-TOKIA General Insurance Co. Ltd.
Karnataka High Court · (2015) 01 KAR CK 0246
Motor Vehicles Act, 1988 - Section 166
High Courts02 Jan 2015
North West Karnataka Road Transport Corpn. Vs Manohar
Karnataka High Court · (2015) 01 KAR CK 0245
Motor Vehicles Act, 1988 - Section 166
High Courts02 Jan 2015Dismissed
S. Kaveri Vs The Land Tribunal
Karnataka High Court · (2015) 01 KAR CK 0240
High Courts02 Jan 2015Disposed off
Allabaksh Vs Imam Hussain
Karnataka High Court · (2015) 1 KarLJ 388 : (2015) 4 KCCR 3327
Karnataka Court Fees and Suits Valuation Act, 1958 - Section 24(a)
High Courts02 Jan 2015Disposed off
Sidramayya and Others Vs Shri Mallikarjun Seva and Shikshan Sole Trust and Others
Karnataka High Court · (2015) 1 KarLJ 384 : (2015) 4 KCCR 3036
Arbitration and Conciliation Act, 1996 - Section 8Civil Procedure Code, 1908 (CPC) - Section 92
High Courts02 Jan 2015Disposed off
Mugutsab and Others Vs Khansab
Karnataka High Court · (2015) 1 KarLJ 566 : (2015) 4 KCCR 3312
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts02 Jan 2015Partly Allowed
State of Karnataka and Others Vs Veeresh and Others
Karnataka High Court · (2015) 3 CCR 262 : (2015) 2 KarLJ 101
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304