High Courts05 Jan 2015Dismissed
State of Karnataka Vs Kumar and Others
Karnataka High Court · (2015) 01 KAR CK 0132
Criminal Procedure Code, 1973 (CrPC) - Section 174(c)Penal Code, 1860 (IPC) - Section 201, 302, 376(2)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 218 of 219
High Courts02 Jan 2015Disposed off
Makabul Vs Viraktamath Chikkerur
Karnataka High Court · (2015) 4 KarLJ 410
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts02 Jan 2015Allowed
K.L. Veena and Others Vs S. Anuradha
Karnataka High Court · (2015) 01 KAR CK 0571
High Courts02 Jan 2015Dismissed
B. Savitramma Vs Thippaiah and Others
Karnataka High Court · (2015) 2 KarLJ 602
High Courts02 Jan 2015Allowed
Karagappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 1 KarLJ 515 : (2015) 4 KCCR 3544
Karnataka Panchayat Raj Act, 1993 - Section 237, 237(3), 269
High Courts02 Jan 2015Disposed off
Veeramma and Others Vs The Panchayath Development Officer, Narikombu Grama Panchayath and Others
Karnataka High Court · (2015) 01 KAR CK 0368
Constitution of India, 1950 - Article 21Karnataka Land Reforms Act, 1961 - Section 77A, 95Karnataka Panchayat Raj Act, 1993 - Section 298, 317, 318, 64
High Courts02 Jan 2015Allowed
M.A. Inbanathan Vs The Chairman, Hindustan Aeronautics Limited and Others
Karnataka High Court · (2015) 01 KAR CK 0365
Constitution of India, 1950 - Article 14
High Courts02 Jan 2015Dismissed
Kenchaiah Vs Rudramma and Others
Karnataka High Court · (2015) 01 KAR CK 0363
High Courts02 Jan 2015
Tahira and Others Vs C.P. Sunny and Others
Karnataka High Court · (2015) 01 KAR CK 0360
Motor Vehicles Act, 1988 - Section 166
High Courts02 Jan 2015
Rajendra and Others Vs Renuka N. and Others
Karnataka High Court · (2015) 01 KAR CK 0358
Motor Vehicles Act, 1988 - Section 166
High Courts02 Jan 2015Dismissed
C.M. Raju Vs Parvathi
Karnataka High Court · (2015) 01 KAR CK 0285
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 102, Order 21 Rule 21, Order 21 Rule 99, 102, 151Karnataka Rent Act, 1999 - Section 27(2)(a)Transfer of Property Act, 1882 - Section 52
High Courts02 Jan 2015Partly Allowed
Sanjivkumr Vs The Divisional Manager, National Insurance Co. Ltd.
Karnataka High Court · (2015) 01 KAR CK 0282
High Courts02 Jan 2015Dismissed
Shivakumar Vs Akram Baig
Karnataka High Court · (2015) 01 KAR CK 0269
Motor Vehicles Act, 1988 - Section 166
High Courts02 Jan 2015
Jyothiba Vs Mahabala Shetty
Karnataka High Court · (2015) 01 KAR CK 0268
Motor Vehicles Act, 1988 - Section 166
High Courts02 Jan 2015Allowed
K.S. Ponnappa Vs K.S. Bheemaiah
Karnataka High Court · (2016) 1 AKR 405
Evidence Act, 1872 - Section 63, 65, 66
High Courts02 Jan 2015Allowed
Hind Mercantile Corporation Private Limited Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0257
Karnataka Industrial Areas Development Act, 1966 - Section 28(4)
High Courts02 Jan 2015Dismissed
A.S. Shivaswamy Vs Siddamma
Karnataka High Court · (2015) 01 KAR CK 0254
High Courts02 Jan 2015Dismissed
Seethu Vs Pijina Moolya
Karnataka High Court · (2015) 01 KAR CK 0252
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts02 Jan 2015Allowed
Geethavani Vs J.N. Gurappa Reddy
Karnataka High Court · (2015) 01 KAR CK 0250
Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 114(g)