High Courts05 Jan 2015
Shivaraju Vs Muddamada Shetty
Karnataka High Court · (2015) 01 KAR CK 0270
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 217 of 219
High Courts05 Jan 2015
Anjaneya Vs The New India Assurance Co. Ltd.
Karnataka High Court · (2015) 01 KAR CK 0267
Motor Vehicles Act, 1988 - Section 166
High Courts05 Jan 2015
Prema S.R. Vs Venkatesh
Karnataka High Court · (2015) 01 KAR CK 0266
Motor Vehicles Act, 1988 - Section 166
High Courts05 Jan 2015Dismissed
Laxminarayan Ramkrishna Hegde Vs LAO and Assistant Commissioner Karwar
Karnataka High Court · (2015) 01 KAR CK 0265
Constitution of India, 1950 - Article 141, 142
High Courts05 Jan 2015Dismissed
Shekarappa Vs Mahadevappa
Karnataka High Court · (2015) 01 KAR CK 0264
Karnataka Money Lenders Act, 1961 - Section 11, 20, 21
High Courts05 Jan 2015Dismissed
H.P. Venkatesh Vs State of Karnataka
Karnataka High Court · (2015) 1 KarLJ 667 : (2015) 4 KCCR 3663
Criminal Procedure Code, 1973 (CrPC) - Section 91Karnataka Value Added Tax Act, 2003 - Section 53(12), 53(12)(1)(ii), 53(A)(12)Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20(1), 7
High Courts05 Jan 2015Allowed
K.M. Channamallikarjuna Vs The Chief Secretary, Government of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0260
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27(1)(b), 80
High Courts05 Jan 2015Dismissed
N.L. Jahagirdar Vs Central Bureau of Investigation
Karnataka High Court · (2015) 4 AKR 296 : (2015) 2 KarLJ 181
Criminal Procedure Code, 1973 (CrPC) - Section 209, 226, 227, 228Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts05 Jan 2015Allowed
Fayaz Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0243
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 394
High Courts05 Jan 2015
Manjula Vs State of Karnataka
Karnataka High Court · (2015) 2 AKR 226 : (2015) ILR Kar 2022 : (2015) 2 KCCR 783 : (2015) 1 KCCR 783
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 307, 326, 34, 504
High Courts05 Jan 2015Partly Allowed
Jabee Vs State of Karnataka
Karnataka High Court · (2015) 2 AKR 697 : (2015) 2 Crimes 151 : (2015) 2 KarLJ 230 : (2015) 4 KCCR 3047
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 107, 149, 307
High Courts05 Jan 2015Allowed
Maruti Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0239
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 109, 201, 302, 34
High Courts05 Jan 2015Disposed off
Jaraganahalli Gramabiruddi Sangha Vs State of Karnataka and Others
Karnataka High Court · (2015) 1 KarLJ 456 : (2015) 4 KCCR 3566
High Courts05 Jan 2015Disposed off
Arkavathi Kumudavathi Nadi Punschetana Samithi Vs State of Karnataka and Others
Karnataka High Court · (2015) 5 FLT 328 : (2015) 1 KarLJ 451 : (2015) 4 KCCR 3440
High Courts05 Jan 2015Dismissed
P.S. Guruprasad Vs The Joint Registrar of Co-Operative Societies (U/R 441) and Others
Karnataka High Court · (2015) 1 KarLJ 415 : (2015) 4 KCCR 3763
Karnataka Co-operative Societies Act, 1959 - Section 70, 71(3)
High Courts05 Jan 2015Dismissed
Gangotri and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 1 KarLJ 386 : (2015) 4 KCCR 3201
Constitution of India, 1950 - Article 371-J
High Courts05 Jan 2015
Khutubuddin Sheikh Vs The Principal Secretary (Higher Education) and Others
Karnataka High Court · (2015) 1 KarLJ 382 : (2015) 4 KCCR 3751
High Courts05 Jan 2015
Padmaraj Awasthi Vs Cholamandalam MS Gen. Insurance Company Limited and Others
Karnataka High Court · (2015) 01 KAR CK 0135
Motor Vehicles Act, 1988 - Section 166
High Courts05 Jan 2015Dismissed
State of Karnataka Vs Narasimharaju
Karnataka High Court · (2015) 01 KAR CK 0134
Penal Code, 1860 (IPC) - Section 307