COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 215 of 219

High Courts06 Jan 2015Dismissed

Rachappa and Others Vs State of Karnataka

Karnataka High Court · (2015) 01 KAR CK 0348

Arms Act, 1959 - Section 30Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302

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High Courts06 Jan 2015

M.R. Pasalker Vs The Deputy Commissioner of Excise

Karnataka High Court · (2015) 01 KAR CK 0293

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High Courts06 Jan 2015Dismissed

National Insurance Co. Ltd. Vs Sadananda

Karnataka High Court · (2015) 01 KAR CK 0287

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High Courts06 Jan 2015Disposed off

Chandra Bai Vs Channaram

Karnataka High Court · (2015) 01 KAR CK 0286

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High Courts06 Jan 2015Allowed

Chennamma Vs Krishnappa

Karnataka High Court · (2015) 1 LLJ 559

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High Courts06 Jan 2015Allowed

P.N. Hanumantha Reddy Vs Sowmya R.

Karnataka High Court · (2015) 01 KAR CK 0281

Evidence Act, 1872 - Section 17Motor Vehicles Act, 1988 - Section 166

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High Courts06 Jan 2015Dismissed

Agnel Pavalu Alawaris Vs Manohar

Karnataka High Court · (2015) 01 KAR CK 0276

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 - Article 226, 227

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High Courts06 Jan 2015Partly Allowed

M. Basavarajappa Vs Siddappa

Karnataka High Court · (2015) 01 KAR CK 0261

Motor Vehicles Act, 1988 - Section 166

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High Courts06 Jan 2015Partly Allowed

Radhika Vs Saleem

Karnataka High Court · (2015) 01 KAR CK 0259

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High Courts06 Jan 2015

Managing Director, Gulbarga Electricity Supply Company Limited and Others Vs Mallappa

Karnataka High Court · (2015) 145 FLR 340 : (2015) 2 KarLJ 63 : (2015) 4 KCCR 4015

Industrial Disputes Act, 1947 - Section 17-B, 2, 2(oo), 2(s)

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High Courts06 Jan 2015Dismissed

Vijendra K.B. Vs State of Karnataka

Karnataka High Court · (2015) 01 KAR CK 0203

Constitution of India, 1950 - Article 20(3)Prevention of Corruption Act, 1988 - Section 13(1)(d), 13''(2), 2(c), 7

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High Courts06 Jan 2015Dismissed

Special Land Acquisition Officer Vs Hanumanthappa

Karnataka High Court · (2015) 01 KAR CK 0099

Land Acquisition Act, 1894 - Section 10, 18(1), 23, 4(1), 9

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High Courts05 Jan 2015Partly Allowed

K.N.V.S. Murthy and Others Vs Umesh and Others

Karnataka High Court · (2015) 01 KAR CK 0570

Motor Vehicles Act, 1988 - Section 166

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High Courts05 Jan 2015

Rahana Siraj Vs The Commissioner of Income Tax-I and Others

Karnataka High Court · (2015) 232 TAXMAN 327

Income Tax Act, 1961 - Section 143(1), 143(1)(a), 147, 148, 54F

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High Courts05 Jan 2015Allowed

Chanabasavva Vs Chandrappa Sangappa Pilli

Karnataka High Court · (2015) 2 AKR 651 : (2015) 4 KCCR 3170

Limitation Act, 1963 - Section 5

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High Courts05 Jan 2015Disposed off

Nagaraj S. Jog Vs State of Karnataka and Others

Karnataka High Court · (2015) 3 KarLJ 346

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High Courts05 Jan 2015

Commissioner of Income Tax and Others Vs Quest Informatics Pvt. Ltd.

Karnataka High Court · (2015) 372 ITR 526 : (2015) 234 TAXMAN 316

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High Courts05 Jan 2015

Director of Income Tax (International Taxation) and Others Vs Tesco International Sourcing Ltd.

Karnataka High Court · (2015) 373 ITR 421

Income Tax Act, 1961 - Section 133A, 143(3), 148, 9(1)(i)

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High Courts05 Jan 2015Allowed

S.V. Patil Vs Commissioner and Appellate Authority of Food and Civil Supplies and Dept. of Consumer Affairs

Karnataka High Court · (2015) 2 AKR 391

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High Courts05 Jan 2015Dismissed

Gangambika and Others Vs State of Karnataka and Others

Karnataka High Court · (2016) 1 AKR 220 : (2015) 2 KarLJ 446

Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 16, 16(2), 17(4), 4

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