COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 213 of 219

High Courts08 Jan 2015Allowed

M. Narayanagowda Vs Varghese

Karnataka High Court · (2015) 01 KAR CK 0223

Constitution of India, 1950 - Article 227Karnataka Court Fees and Suits Valuation Act, 1958 - Section 24(a), 24(b), 25, 26(a), 26(c)Karnataka Land Revenue Act, 1964 - Section 95

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High Courts08 Jan 2015Partly Allowed

Chief Engineer Vs Tippanna

Karnataka High Court · (2015) 01 KAR CK 0222

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High Courts08 Jan 2015

M. Ajay Vs Venkateshwara Hatcharies Pvt. Ltd.

Karnataka High Court · (2015) ACJ 2431 : (2015) 1 AKR 807 : (2016) 1 AnWR 14 : (2015) ILR Kar 1761

Motor Vehicles Act, 1988 - Section 166

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High Courts08 Jan 2015Dismissed

S.U. Hiremath Vs The Managing Director, Karnataka Food and Civil Supplies Corporation

Karnataka High Court · (2015) 01 KAR CK 0218

Constitution of India, 1950 - Article 226

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High Courts08 Jan 2015Dismissed

Ningappa Vs Irappa

Karnataka High Court · (2015) 01 KAR CK 0205

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High Courts08 Jan 2015Dismissed

N. Rajshekar Reddy Vs Lease Plan Fleet Management India Private Limited

Karnataka High Court · (2015) 01 KAR CK 0204

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3, Order 37 Rule 37, Order 37 Rule 37

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High Courts08 Jan 2015Dismissed

Basavraj Vs Vikramsingh

Karnataka High Court · (2015) 01 KAR CK 0202

Criminal Procedure Code, 1973 (CrPC) - Section 200, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 145(2)

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High Courts08 Jan 2015Dismissed

Basawwa and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 2 KarLJ 132

Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 16, 18

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High Courts08 Jan 2015

Ningappa Durgappa Madar Vs State of Karnataka and Others

Karnataka High Court · (2015) 2 KarLJ 126

Karnataka Land Revenue Act, 1964 - Section 71

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High Courts08 Jan 2015

Tanaji Vs State of Karnataka

Karnataka High Court · (2015) 01 KAR CK 0105

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 109, 143, 147, 148, 149

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High Courts08 Jan 2015Dismissed

V. Venkat Raju Vs K. Subramanyam Naidu

Karnataka High Court · (2015) 01 KAR CK 0104

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7, 115, 151

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High Courts08 Jan 2015

Shivamma Vs M.S. Rajendra

Karnataka High Court · (2015) 01 KAR CK 0098

Motor Vehicles Act, 1988 - Section 166

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High Courts07 Jan 2015Dismissed

N. Venugopal Krishna Vs State of Karnataka and Others

Karnataka High Court · (2015) 01 KAR CK 0559

Administrative Tribunals Act, 1985 - Section 14, 15, 19, 3

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High Courts07 Jan 2015Allowed

Union of India and Others Vs H.L. Ramesh

Karnataka High Court · (2015) 01 KAR CK 0558

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High Courts07 Jan 2015Partly Allowed

B.H. Kempaiah and Others Vs The General Manager (Personnel), B.M.T.C. and Others

Karnataka High Court · (2015) 01 KAR CK 0557

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11A

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High Courts07 Jan 2015Dismissed

State of Karnataka and Others Vs M.C. Seenaiah and Others

Karnataka High Court · (2015) 01 KAR CK 0555

Industrial Disputes Act, 1947 - Section 25(f)

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High Courts07 Jan 2015

The Divisional Manager, New India Assurance Co. Ltd. Vs Hanumanthappa and Others

Karnataka High Court · (2015) 01 KAR CK 0552

Motor Vehicles Act, 1988 - Section 140, 166

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High Courts07 Jan 2015

Master Nikhil Vs R. Divakar and Others

Karnataka High Court · (2015) 01 KAR CK 0551

Motor Vehicles Act, 1988 - Section 166

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High Courts07 Jan 2015Dismissed

Malleshwar Sikshana Trust and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 3 KarLJ 459

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High Courts07 Jan 2015Partly Allowed

Sangappa Vs Nagraj U. Kodihalli and Others

Karnataka High Court · (2015) 2 AKR 289 : (2015) ILR Kar 2359 : (2015) 3 KCCR 2611

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