CourtKutchehry.com

COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 211 of 219

High Courts09 Jan 2015Dismissed

R.P. Sharma Vs Ashok Kumar and Others

Karnataka High Court · (2015) 01 KAR CK 0356

Advocates Act, 1961 - Section 49Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 27 Rule 5A, Order 7 Rule 11, 80Limitation Act, 1963 - Section 21
Read judgment
High Courts09 Jan 2015Allowed

K. Umesh Vs M. Manjunatha

Karnataka High Court · (2015) 01 KAR CK 0299

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 39, Order 41 Rule 41, Order 41 Rule 9, Order 9 Rule 13
Read judgment
High Courts09 Jan 2015Dismissed

Nataraj Vs K.T. Byrappa

Karnataka High Court · (2015) 01 KAR CK 0295

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 16 Rule 2, Order 18 Rule 17, Order 8 Rule 1A, Order 8 Rule 2
Read judgment
High Courts09 Jan 2015Disposed off

Vikram Vs Sarala Siddanna

Karnataka High Court · (2015) 01 KAR CK 0277

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99, Order 7 Rule 10(2), 151
Read judgment
High Courts09 Jan 2015Allowed

V. Lakshminarayana Vs Sharadamma

Karnataka High Court · (2015) 01 KAR CK 0216

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(4)(b)Karnataka Court Fees and Suits Valuation Act, 1958 - Section 64
Read judgment
High Courts09 Jan 2015Dismissed

Zameer Vs Mehaboob Basha

Karnataka High Court · (2016) 1 ACC 832 : (2016) ACJ 262 : (2015) 1 AKR 818 : (2015) ILR Kar 919

Motor Vehicles Act, 1988 - Section 166
Read judgment