High Courts12 Jan 2015
Director of Income Tax, Exemptions Vs Sri Kuthethur Gururajachar Charities
Karnataka High Court · (2015) 231 TAXMAN 848
Income Tax Act, 1961 - Section 11, 12, 12A, 12AA, 12AA(3)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 209 of 219
High Courts12 Jan 2015Allowed
H.N. Krishnamurthachar Vs H.S. Ramanayaka and Others
Karnataka High Court · (2015) 01 KAR CK 0481
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23(a), Order 41 Rule 27, Order 41 Rule 28
High Courts12 Jan 2015
Commissioner of Income Tax and Others Vs Span Design and Development (P.) Ltd.
Karnataka High Court · (2015) 372 ITR 432 : (2015) 232 TAXMAN 633
Income Tax Act, 1961 - Section 127, 132, 133A, 143(1), 143(2)
High Courts12 Jan 2015
The Director of Income Tax, Exemption and Others Vs Kodava Samaja
Karnataka High Court · (2015) 01 KAR CK 0477
Income Tax Act, 1961 - Section 11, 12, 12A, 12AA, 12AA(3)
High Courts12 Jan 2015
The Director of Income Tax and Others Vs Karnataka Badminton Assn.
Karnataka High Court · (2015) 378 ITR 700
Income Tax Act, 1961 - Section 11, 12, 12A, 12AA, 12AA(3)
High Courts12 Jan 2015
Director of Income Tax, Exemption Vs Kodava Samaja
Karnataka High Court · (2015) 231 TAXMAN 708
Income Tax Act, 1961 - Section 11, 12, 12A, 12AA, 12AA(3)
High Courts12 Jan 2015Allowed
Kamalamma and Others Vs H.R. Manjunath and Others
Karnataka High Court · (2015) 01 KAR CK 0473
High Courts12 Jan 2015Allowed
Mallikarjun Vs The State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0472
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts12 Jan 2015
State of Karnataka Vs M.H. Suresha
Karnataka High Court · (2015) 01 KAR CK 0471
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 302, 306, 307, 34, 498A
High Courts12 Jan 2015Partly Allowed
Emina Pramila and Others Vs Ramesh and Others
Karnataka High Court · (2015) 01 KAR CK 0468
Motor Vehicles Act, 1988 - Section 166
High Courts12 Jan 2015
The Director of Income Tax, Exemptions and Others Vs Kuthethur Gururajachar Charities
Karnataka High Court · (2015) 01 KAR CK 0466
Income Tax Act, 1961 - Section 11, 12, 12A, 12AA, 12AA(3)
High Courts12 Jan 2015
Commissioner of Income Tax and Others Vs Shamanur Kallappa and Sons
Karnataka High Court · (2015) 373 ITR 373
Income Tax Act, 1961 - Section 288, 80HHC, 80HHC(1A), 80HHC(1B), 88
High Courts12 Jan 2015Allowed
H.V. Susheela and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 441
Karnataka Land Revenue Act, 1964 - Section 136, 136(3)
High Courts12 Jan 2015Allowed
Timanna Vs The Deputy Registrar of Co-operative Society and Others
Karnataka High Court · (2015) 2 KarLJ 436
Karnataka Co-operative Societies Act, 1959 - Section 106, 17, 29-C(8)(b)
High Courts12 Jan 2015Allowed
Ans Constructions Limited Vs Ompl Mangalore Petrochemicals Ltd. and Others
Karnataka High Court · (2015) 01 KAR CK 0355
High Courts12 Jan 2015
R. Lakshmidevamma Vs Authorized Officer Punjab National Bank
Karnataka High Court · (2015) 01 KAR CK 0294
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17(1)
High Courts12 Jan 2015Dismissed
Ashok Vs Jyoti
Karnataka High Court · (2015) 01 KAR CK 0219
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 323, 34, 498-A, 504, 506
High Courts12 Jan 2015Dismissed
K.B. Shankare Gowda Vs Sushma
Karnataka High Court · (2015) 2 AKR 665 : (2015) ILR Kar 974 : (2015) 1 KCCR 759
Constitution of India, 1950 - Article 141Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Adoptions and Maintenance Act, 1956 - Section 20(3)
High Courts12 Jan 2015Dismissed
M. Narasimha Murthy Vs The Commissioner
Karnataka High Court · (2015) 01 KAR CK 0210
High Courts12 Jan 2015Dismissed
B.G. Nadappa Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0170
Arms Act, 1959 - Section 25, 27Penal Code, 1860 (IPC) - Section 114, 307, 34