High Courts13 Jan 2015Dismissed
Jumma Masjid Vs Karnataka State Board of Wakf and Others
Karnataka High Court · (2015) 2 KarLJ 239
Waqf Act, 1995 - Section 32(2)(o)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 207 of 219
High Courts13 Jan 2015Dismissed
Lucky Artificial Sand Industries Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 646 : (2015) 2 KarLJ 193 : (2015) 4 KCCR 3227
High Courts13 Jan 2015Allowed
Ashwin Almeida Vs Devarao Belle
Karnataka High Court · (2015) 01 KAR CK 0376
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 2
High Courts13 Jan 2015Dismissed
Lakshmamma and Others Vs T.K. Deepak and Others
Karnataka High Court · (2015) 01 KAR CK 0375
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Partition Act, 1893 - Section 4
High Courts13 Jan 2015Dismissed
Sridhar Vs D. Prabhakar
Karnataka High Court · (2015) 01 KAR CK 0320
Hindu Succession Act, 1956 - Section 14, 14(1), 14(2)
High Courts13 Jan 2015Dismissed
Mohasin Faizur Rahaman Saheb Vs Zamilabi
Karnataka High Court · (2015) 01 KAR CK 0319
High Courts13 Jan 2015Dismissed
D.K. Hutchappa Vs K.C. Venkatesh
Karnataka High Court · (2015) 01 KAR CK 0318
High Courts13 Jan 2015Partly Allowed
Nagappa Vs Dandina Manchappa
Karnataka High Court · (2015) 01 KAR CK 0317
High Courts13 Jan 2015Allowed
Saraswathamma Vs Vasanthammani URS
Karnataka High Court · (2015) 01 KAR CK 0315
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23(A), Order 43 Rule 1(u), 96
High Courts13 Jan 2015Allowed
Hemavathi Vs Naga Naika
Karnataka High Court · (2015) 01 KAR CK 0314
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10A, Order 41 Rule 23(A), Order 41 Rule 27, Order 43 Rule 1(u), 151Evidence Act, 1872 - Section 45
High Courts13 Jan 2015Partly Allowed
Shankar Moolya Vs S. Krishnananda Chatra
Karnataka High Court · (2015) 01 KAR CK 0313
High Courts13 Jan 2015Partly Allowed
K.S. Pradeep Vs Jahir Ahmed
Karnataka High Court · (2015) 01 KAR CK 0311
Motor Vehicles Act, 1988 - Section 166, 168
High Courts13 Jan 2015Partly Allowed
Renuka Vs The Divisional Manager, National Insurance Co. Ltd.
Karnataka High Court · (2015) 01 KAR CK 0310
High Courts13 Jan 2015Allowed
Sultan Salauddin Vs Sangappa
Karnataka High Court · (2015) 01 KAR CK 0308
High Courts13 Jan 2015Dismissed
Syed Riyaz Vs The Secretary to Government Department of Urban Development and Others
Karnataka High Court · (2015) 2 KarLJ 358
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 4Mumbai Municipal Corporation Act, 1888 - Section 91
High Courts13 Jan 2015Dismissed
Hemavathi and Others Vs G.R. Srinivasa Murthy and Others
Karnataka High Court · (2015) 01 KAR CK 0237
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts13 Jan 2015Dismissed
S.K. Agriculturists'' Co-operative Marketing Societies Limited Vs Canara Bank, Morgan''s Gate Branch and Others
Karnataka High Court · (2015) 01 KAR CK 0236
Karnataka Co-operative Societies Act, 1959 - Section 70
High Courts13 Jan 2015Allowed
Syed Wali Peer Khadri Vs The Chairman, Bangalore Development Authority and Others
Karnataka High Court · (2015) 01 KAR CK 0235
Karnataka Stamp Act, 1957 - Section 45-A, 45-A(5)
High Courts13 Jan 2015
Karna Hidakal and Others Vs The Chairman, Selection Committee
Karnataka High Court · (2015) 01 KAR CK 0234