High Courts14 Jan 2015Partly Allowed
Sheshappa and Others Vs K.S. Nagaraj and Others
Karnataka High Court · (2015) 01 KAR CK 0517
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 205 of 219
High Courts14 Jan 2015
United India Insurance Co. Ltd. Vs Shivakumar and Others
Karnataka High Court · (2015) 01 KAR CK 0516
Motor Vehicles Act, 1988 - Section 147, 147(1)
High Courts14 Jan 2015Dismissed
Hoysala Projects Private Limited Vs Yeragatupalli Radhakumar Reddy and Others
Karnataka High Court · (2015) 01 KAR CK 0515
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(1), Order 7 Rule 11(14)(2), Order 7 Rule 11(a), Order 7 Rule 11(d), Order 7 Rule 14
High Courts14 Jan 2015Dismissed
M. Lingappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 199 : (2015) 4 KCCR 3508
Constitution of India, 1950 - Article 226, 32Evidence Act, 1872 - Section 74Karnataka Land Reforms Act, 1961 - Section 66
High Courts14 Jan 2015Dismissed
Shahanaz Begum Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 432
Constitution of India, 1950 - Article 14Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 4, 4(2), 5
High Courts14 Jan 2015
Dhanraj Jain Vs The Deputy Commissioner and Others
Karnataka High Court · (2015) 2 KarLJ 420
High Courts14 Jan 2015Allowed
Jayachandra P. Vs Muniakkayamma
Karnataka High Court · (2015) 01 KAR CK 0324
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151
High Courts14 Jan 2015Allowed
Pakeeramma Vs The Assistant Commissioner, Land Acquisition Officer
Karnataka High Court · (2015) 01 KAR CK 0323
Civil Procedure Code, 1908 (CPC) - Section 47
High Courts14 Jan 2015Allowed
Devendrappa Vs The Assistant Commissioner, Land Acquisition Officer
Karnataka High Court · (2015) 01 KAR CK 0322
Civil Procedure Code, 1908 (CPC) - Section 47
High Courts14 Jan 2015Allowed
Chandrashekhar Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0321
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, 47
High Courts14 Jan 2015Dismissed
Rajeshwari Vs M.S. Rajani
Karnataka High Court · (2015) 01 KAR CK 0316
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts14 Jan 2015
M. Anasuya Devi Vs Sindhu Developers
Karnataka High Court · (2015) 01 KAR CK 0309
Partnership Act, 1932 - Section 15
High Courts14 Jan 2015Dismissed
Arulanandraj Vs Agilandeshwari
Karnataka High Court · (2015) 01 KAR CK 0301
High Courts14 Jan 2015Allowed
Kavitha A.R. Vs Employees State Insurance Corporation
Karnataka High Court · (2015) 01 KAR CK 0296
Administrative Tribunals Act, 1985 - Section 14
High Courts14 Jan 2015Partly Allowed
Hussainappa Vs Nabichand and Others
Karnataka High Court · (2015) 01 KAR CK 0232
High Courts14 Jan 2015Dismissed
C.R. Devendra Vs Santesh Gureddi
Karnataka High Court · (2015) 01 KAR CK 0231
Criminal Procedure Code, 1973 (CrPC) - Section 200, 313Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139, 142
High Courts14 Jan 2015Dismissed
State Vs Ravi Singh and Others
Karnataka High Court · (2015) 01 KAR CK 0230
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304B, 498A
High Courts14 Jan 2015Dismissed
Padmaa K. Bhat Vs Superintendent of Police Central Bureau of Investigation
Karnataka High Court · (2015) 01 KAR CK 0226
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts14 Jan 2015Disposed off
Annappa Vs Indirabai
Karnataka High Court · (2015) 01 KAR CK 0225
Criminal Procedure Code, 1973 (CrPC) - Section 204Penal Code, 1860 (IPC) - Section 143, 147, 149, 323, 324
High Courts14 Jan 2015Allowed
C.S. Rajesh Vs Union of India
Karnataka High Court · (2015) 01 KAR CK 0213