High Courts16 Jan 2015Disposed off
J. Ishwara Bhat Vs The Mangalore University and Others
Karnataka High Court · (2015) 01 KAR CK 0174
Karnataka State Universities Act, 2000 - Section 73, 74
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 204 of 219
High Courts16 Jan 2015Dismissed
B. Ravindra Vs Shivakumar
Karnataka High Court · (2015) 01 KAR CK 0173
High Courts16 Jan 2015
Indian Machine Tool Manufacturer''s Assn. Vs State of Karnataka
Karnataka High Court · (2015) 81 VST 197
Karnataka Tax on Luxuries Act, 1979 - Section 2(1-A), 2(1-C), 2(4-B), 2(5), 2(5-B)
High Courts16 Jan 2015Disposed off
Shiv Raj Singh Vs The Additional Chief Secretary Forest, Ecology and Environment Department
Karnataka High Court · (2015) 01 KAR CK 0168
Administrative Tribunals Act, 1985 - Section 14(1)(b)Constitution of India, 1950 - Article 141, 226, 227, 32, 323-A
High Courts16 Jan 2015Partly Allowed
Mohan Vs The Oriental Insurance Co. Ltd.
Karnataka High Court · (2015) 2 ACC 488
Penal Code, 1860 (IPC) - Section 134, 279, 337, 338
High Courts16 Jan 2015
Branch Manager, Oriental Insurance Company Ltd. and Others Vs Lalitamma and Others
Karnataka High Court · (2015) 01 KAR CK 0124
High Courts16 Jan 2015Dismissed
S. Vivekananda Vs Jalaja
Karnataka High Court · (2015) 01 KAR CK 0122
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 4, Order 13 Rule 8, 151Karnataka Stamp Act, 1957 - Section 33, 34, 35, 41, 58
High Courts16 Jan 2015Dismissed
U.S. Ramananda Shet Vs Anasuya Shet
Karnataka High Court · (2015) 01 KAR CK 0121
Karnataka Municipal Corporations Act, 1976 - Section 187
High Courts16 Jan 2015Allowed
Gangadhara Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0120
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 34, 363, 376, 503, 506
High Courts16 Jan 2015Allowed
In Re: Biesse Manufacturing Co. Pvt. Ltd. and Ors.
Karnataka High Court · (2015) 01 KAR CK 0072
High Courts14 Jan 2015Allowed
Dundappa Ramappa and Others Vs The Land Tribunal, Gokak and Others
Karnataka High Court · (2015) 01 KAR CK 0568
Karnataka Land Reforms Act, 1961 - Section 2(34), 21, 21(1), 4, 45
High Courts14 Jan 2015Disposed off
B.K. Rajendra and Others Vs The Principal Secretary to Government Cooperation Department and Others
Karnataka High Court · (2015) 01 KAR CK 0567
Constitution of India, 1950 - Article 14, 243ZMKarnataka Co-operative Societies Act, 1959 - Section 30(1), 63, 63(3), 69
High Courts14 Jan 2015Dismissed
Srinivas Vs The Under Secretary, Ministry of Home Affairs and Others
Karnataka High Court · (2015) 01 KAR CK 0566
Criminal Procedure Code, 1973 (CrPC) - Section 110Karnataka Excise Act, 1965 - Section 3, 32, 34Penal Code, 1860 (IPC) - Section 273, 284
High Courts14 Jan 2015Dismissed
Amanullakhan and Others Vs Abdulgani and Others
Karnataka High Court · (2015) 01 KAR CK 0565
Karnataka Land Revenue Act, 1964 - Section 61
High Courts14 Jan 2015Dismissed
Krishna Holla and Others Vs Seetarama Holla and Others
Karnataka High Court · (2015) 01 KAR CK 0564
High Courts14 Jan 2015Allowed
K.N. Ramachandran and Others Vs Malts Spirits India Private Limited
Karnataka High Court · (2015) 01 KAR CK 0563
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Companies Act, 1956 - Section 433(e), 439
High Courts14 Jan 2015Dismissed
The United India Insurance Co. Ltd. and Others Vs Arasappa and Others
Karnataka High Court · (2015) 01 KAR CK 0562
Motor Vehicles Act, 1988 - Section 163A
High Courts14 Jan 2015Partly Allowed
M. Arun Kumar and Others Vs Srinivas and Others
Karnataka High Court · (2015) 01 KAR CK 0561
High Courts14 Jan 2015Partly Allowed
Nareppa and Others Vs B.C. Sudha and Others
Karnataka High Court · (2015) 01 KAR CK 0560
High Courts14 Jan 2015Partly Allowed
National Insurance Company Ltd. Vs Sadik and Others
Karnataka High Court · (2015) 01 KAR CK 0518