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Karnataka High Court judgments, 2015

4,370 judgments · page 202 of 219

High Courts19 Jan 2015Disposed off

Gimpex Limited Vs State of Karnataka

Karnataka High Court · (2015) 3 CCR 25 : (2015) 2 KarLJ 590

Criminal Procedure Code, 1973 (CrPC) - Section 102, 452Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 23, 4(1), 4(1)(A)Penal Code, 1860 (IPC) - Section 120B, 379, 420
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High Courts19 Jan 2015Allowed

Siddappa Vs The State of Karnataka

Karnataka High Court · (2015) 01 KAR CK 0083

Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 161, 172, 91Evidence Act, 1872 - Section 145, 159
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