High Courts20 Jan 2015
The India Sugars and Refineries Limited Vs The State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0006
Essential Commodities Act, 1955 - Section 3, 3(iii)(c)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 201 of 219
High Courts20 Jan 2015
The Commissioner of Income Tax and Others Vs CMR Jnanadhara Trust
Karnataka High Court · (2015) 01 KAR CK 0002
Income Tax Act, 1922 - Section 4(3)(i)Income Tax Act, 1961 - Section 10(22), 11, 11(5), 12A, 12A(b)
High Courts19 Jan 2015
Commissioner of Income Tax Vs Panchajanya Chits (P.) Ltd.
Karnataka High Court · (2015) 232 TAXMAN 592
Income Tax Act, 1961 - Section 194A, 2(28A), 201, 201(1A)
High Courts19 Jan 2015
Mallige Medical Centre P. Ltd. Vs Joint Commissioner of Income Tax
Karnataka High Court · (2015) 375 ITR 522 : (2015) 234 TAXMAN 253
High Courts19 Jan 2015
Commissioner of Income Tax, Bangalore Vs Saint Gobain Crystals and Detectors India (P.) Ltd.
Karnataka High Court · (2016) 380 ITR 226 : (2015) 231 TAXMAN 573
Income Tax Act, 1961 - Section 10B, 10B(1), 80(ia)
High Courts19 Jan 2015
Maheshwari Foundation Vs Director of Income Tax (Exemptions)
Karnataka High Court · (2015) 231 TAXMAN 1
Income Tax Act, 1961 - Section 10(23), 10(23C), 12A, 2(15), 80G
High Courts19 Jan 2015Dismissed
Dilip Kumar Vs Union of India and Others
Karnataka High Court · (2015) 322 ELT 674 : (2015) ILR Kar 999 : (2015) 2 KCCR 1506
Advocates Act, 1961 - Section 30, 33Central Excises and Salt Act, 1944 - Section 35(q)(2)(d), 35QCompany Secretaries Act, 1980 - Section 6
High Courts19 Jan 2015
Commissioner of Income Tax and Others Vs Janani Tours and Resorts (P.) Ltd.
Karnataka High Court · (2015) 372 ITR 437
Income Tax Act, 1961 - Section 194C, 40(a)(ia), 44AB
High Courts19 Jan 2015Allowed
Fathima Shaheen and Others Vs The Government of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 414
High Courts19 Jan 2015Dismissed
Mohammed Hussain Vs Ramakrishna and Others
Karnataka High Court · (2015) 2 KarLJ 498
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts19 Jan 2015Allowed
Bank of Baroda Vs V.V. Kamath
Karnataka High Court · (2015) 01 KAR CK 0340
High Courts19 Jan 2015Dismissed
Chaluvegowda Vs Chaluvegowda and Others
Karnataka High Court · (2015) 01 KAR CK 0339
High Courts19 Jan 2015
Karibasamma and Others Vs The Reliance General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 01 KAR CK 0337
High Courts19 Jan 2015Partly Allowed
S.M. Praveen Kumar Vs U.R. Urudaya Kumar and Others
Karnataka High Court · (2015) 01 KAR CK 0334
High Courts19 Jan 2015
Kumara Vs Kalasappa and Others
Karnataka High Court · (2015) 01 KAR CK 0333
Motor Vehicles Act, 1988 - Section 166, 168
High Courts19 Jan 2015Partly Allowed
R. Maigananda Devan Vs Rama Murthy and Others
Karnataka High Court · (2015) 01 KAR CK 0332
High Courts19 Jan 2015Dismissed
Allipeera Sab Vs Khadar Bee
Karnataka High Court · (2015) 01 KAR CK 0224
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(3), 482
High Courts19 Jan 2015Allowed
Ramesh Vs State by Kunigal Police and Others
Karnataka High Court · (2015) 2 KarLJ 584
Penal Code, 1860 (IPC) - Section 307, 320, 324, 326
High Courts19 Jan 2015Disposed off
Tulip Data Centre Services Private Limited and Others Vs IDFC Ltd. and Others
Karnataka High Court · (2015) 01 KAR CK 0175
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4), 14
High Courts19 Jan 2015Disposed off
M.B. Patil Construction Ltd. Vs The Executive Engineer PWP and IWT Department
Karnataka High Court · (2015) 01 KAR CK 0163
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 34