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Karnataka High Court judgments, 2015

4,370 judgments · page 200 of 219

High Courts20 Jan 2015Allowed

Baba Corporate Vs V. Narayana Murthy

Karnataka High Court · (2015) 01 KAR CK 0164

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 4, Order 11 Rule 1, Order 18 Rule 19, Order 18 Rule 4, Order 26 Rule 26Criminal Procedure Code, 1973 (CrPC) - Section 200Evidence Act, 1872 - Section 45, 73
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High Courts20 Jan 2015Dismissed

Hanumantappa Vs Nilappa and Others

Karnataka High Court · (2015) 01 KAR CK 0032

Criminal Procedure Code, 1973 (CrPC) - Section 439, 482Penal Code, 1860 (IPC) - Section 143, 147, 149, 307, 324Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 2(v), 3(1)(10)
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