High Courts16 Jan 2015Partly Allowed
Rumy M. Sangama and Others Vs B. Vasanthashetty and Others
Karnataka High Court · (2015) 01 KAR CK 0549
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 203 of 219
High Courts16 Jan 2015Partly Allowed
Manager - Legal, ICICI Lombard General Insurance Co. Ltd. Vs Bhagwati Bolia and Others
Karnataka High Court · (2015) 01 KAR CK 0548
High Courts16 Jan 2015Partly Allowed
Parasappa Ramappa Sankaratti Vs Mubarak Bandenawaz Biradar Patil
Karnataka High Court · (2015) 01 KAR CK 0547
Motor Vehicles Act, 1988 - Section 166, 173(1)
High Courts16 Jan 2015Partly Allowed
The Divisional Manager, The National Insurance Co. Ltd. Vs Srikant and Others
Karnataka High Court · (2015) 01 KAR CK 0546
Motor Vehicles Act, 1988 - Section 166
High Courts16 Jan 2015
The Commissioner of Income Tax and Others Vs Komarla Feeds and Foods Pvt. Ltd.
Karnataka High Court · (2015) 01 KAR CK 0545
Income Tax Act, 1961 - Section 11(a), 11(b), 2, 263, 3
High Courts16 Jan 2015Dismissed
State of Karnataka Vs N Chandrashekhara
Karnataka High Court · (2015) 01 KAR CK 0544
Penal Code, 1860 (IPC) - Section 366, 376
High Courts16 Jan 2015Dismissed
State of Karnataka Vs Suresh and Others
Karnataka High Court · (2015) 01 KAR CK 0543
Penal Code, 1860 (IPC) - Section 304-B, 34, 498-A
High Courts16 Jan 2015Allowed
Hussainappa Vs The State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0542
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts16 Jan 2015Allowed
G. Shakthivelu Vs T.N. Raghuramaiah
Karnataka High Court · (2015) 01 KAR CK 0541
Civil Procedure Code, 1908 (CPC) - Section 96Evidence Act, 1872 - Section 114, 120
High Courts16 Jan 2015Disposed off
Indian Machine Tool Manufacturer''s Assn. Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 270
Karnataka Tax on Luxuries Act, 1979 - Section 2(1-A), 2(1-C), 2(4-B), 2(5), 2(5-B)
High Courts16 Jan 2015
Director of Income Tax (Exemptions) and Others Vs Dhamapakasha Rajakarya Prasakta B.M. Sreentvasaiah Educational Trust
Karnataka High Court · (2015) 372 ITR 307 : (2015) 232 TAXMAN 575
Income Tax Act, 1961 - Section 10(23C)(iiiab), 11, 143(3)
High Courts16 Jan 2015Dismissed
Ganesh Prasad Vs The Secretary, Sri Biligiri Education Society (R) and Others
Karnataka High Court · (2015) 2 AKR 668 : (2015) 2 KarLJ 245 : (2015) 4 KCCR 3917
High Courts16 Jan 2015Allowed
Asghari Banu and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 345 : (2015) ILR Kar 1727 : (2015) 2 KCCR 1336 : (2015) 1 KCCR 954
Karnataka Land Reforms Act, 1961 - Section 133, 3, 48
High Courts16 Jan 2015Dismissed
Santhosh Kumar Vs Ganesh K. and Others
Karnataka High Court · (2015) 01 KAR CK 0335
Motor Vehicles Act, 1988 - Section 166
High Courts16 Jan 2015Dismissed
Purushotham S. Vs Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 01 KAR CK 0331
High Courts16 Jan 2015Dismissed
V.D. Rajanna Vs T.R. Rashmi
Karnataka High Court · (2015) 01 KAR CK 0330
High Courts16 Jan 2015Dismissed
State Vs T. Manjunath and Others
Karnataka High Court · (2015) 01 KAR CK 0329
Penal Code, 1860 (IPC) - Section 114, 307, 34, 341
High Courts16 Jan 2015Dismissed
Siddegowda Vs B.N. Lakshmi Kantha
Karnataka High Court · (2015) 01 KAR CK 0303
High Courts16 Jan 2015Dismissed
G.T. Manjunatha Vs Chunchegowda
Karnataka High Court · (2015) 01 KAR CK 0302
High Courts16 Jan 2015Dismissed
Nagaraja Vs Jayalakshmamma
Karnataka High Court · (2015) 01 KAR CK 0212
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 23 Rule 1(a), Order 7 Rule 11, Order 7 Rule 11(1), Order 7 Rule 11(d)Registration Act, 1908 - Section 17