High Courts14 Jan 2015Allowed
Santesh Gureddi Vs C.R. Devendra
Karnataka High Court · (2015) 01 KAR CK 0211
Criminal Procedure Code, 1973 (CrPC) - Section 200, 313Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139, 142
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 206 of 219
High Courts14 Jan 2015
Sadiq Shanawad Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0208
Criminal Procedure Code, 1973 (CrPC) - Section 438Information Technology Act, 2000 - Section 66(A)Penal Code, 1860 (IPC) - Section 302, 384
High Courts14 Jan 2015Disposed off
Mallayya Vs State
Karnataka High Court · (2015) 01 KAR CK 0200
Penal Code, 1860 (IPC) - Section 34, 419, 420
High Courts14 Jan 2015Dismissed
Anand Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0199
Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts14 Jan 2015Allowed
Manjunath Vs State
Karnataka High Court · (2015) 01 KAR CK 0197
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 149, 304(B), 306, 498-A
High Courts14 Jan 2015Allowed
Bush Hog LLC Vs State
Karnataka High Court · (2015) 01 KAR CK 0171
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 482Penal Code, 1860 (IPC) - Section 34, 405, 406, 415, 418
High Courts14 Jan 2015Allowed
Laxuman Vs Laxuman
Karnataka High Court · (2015) 01 KAR CK 0137
Karnataka Land Revenue Act, 1964 - Section 136(2), 25Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 4, 5
High Courts14 Jan 2015Allowed
Shabbir Ahammed Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0136
Land Acquisition Act, 1894 - Section 11, 11A, 18, 4(1), 5A
High Courts14 Jan 2015Partly Allowed
Ramachandra and Others Vs Annappa and Others
Karnataka High Court · (2015) 01 KAR CK 0125
High Courts14 Jan 2015Partly Allowed
S.P. Malikarjuna Vs The Deputy Commissioner KSRTC
Karnataka High Court · (2015) 01 KAR CK 0113
High Courts13 Jan 2015Disposed off
Sanganagouda Vs Mukta
Karnataka High Court · (2015) 01 KAR CK 0530
Hindu Marriage Act, 1955 - Section 24
High Courts13 Jan 2015Dismissed
The Manager, The Oriental Insurance Company Limited and Others Vs Thimanna and Others
Karnataka High Court · (2015) 01 KAR CK 0529
Motor Vehicles Act, 1988 - Section 166, 168
High Courts13 Jan 2015Allowed
Madundappa and Others Vs The Special Land Acquisition Officer, Upper Krishna Project
Karnataka High Court · (2015) 01 KAR CK 0528
High Courts13 Jan 2015Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Ramesh Kumar and Others
Karnataka High Court · (2015) 01 KAR CK 0527
Motor Vehicles Act, 1988 - Section 146, 147, 149, 2(21)
High Courts13 Jan 2015Dismissed
Basaveshwar Vs The State of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0525
Land Acquisition Act, 1894 - Section 4, 4(1), 6, 6(1)
High Courts13 Jan 2015Partly Allowed
Ramesh G. and Others Vs Prakash V. Sanghvi
Karnataka High Court · (2016) 236 TAXMAN 176
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11Income Tax Act, 1961 - Section 131, 131(1), 131(1A), 132, 132(1)
High Courts13 Jan 2015Dismissed
J.B. Gangadharappa and Others Vs K.K. Azez and Others
Karnataka High Court · (2015) 01 KAR CK 0522
High Courts13 Jan 2015Dismissed
Devamma and Others Vs K.B. Balakrishna and Others
Karnataka High Court · (2015) 01 KAR CK 0519
Motor Vehicles Act, 1988 - Section 166
High Courts13 Jan 2015
The Oriental Insurance Company Limited Vs R. Shivakumar and Others
Karnataka High Court · (2015) 2 ACC 475 : (2015) 3 AKR 391 : (2015) 2 KarLJ 579
High Courts13 Jan 2015Dismissed
K. Ramachandra Hebbar and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 5 FLT 443 : (2015) 2 KarLJ 371
Land Acquisition Act, 1894 - Section 18Wild Life (Protection) Act, 1972 - Section 25(1)(d)