COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 210 of 219

High Courts12 Jan 2015Dismissed

Nanjamma and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 2 KarLJ 303

Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 16, 17(4), 4, 6(1)Mumbai Municipal Corporation Act, 1888 - Section 91

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High Courts12 Jan 2015Dismissed

G.D. Srinivas Vs Veena Raghuraj and Others

Karnataka High Court · (2015) 01 KAR CK 0130

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Hindu Succession (Amendment) Act, 2005 - Section 6(5)Hindu Succession Act, 1956 - Section 5, 6(5)

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High Courts12 Jan 2015Partly Allowed

Bangalore Newspaper Employees Union Vs The Management of The Printers (Mysore) Pvt. Ltd. and Others

Karnataka High Court · (2015) 145 FLR 529 : (2015) 1 LLN 485 : (2015) 4 SCT 43

Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 - Section 12(1), 2, 2(f), 8, 9

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High Courts12 Jan 2015Dismissed

A. Venkatesh and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 2 KarLJ 453

Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 16, 17(4), 4, 6(1)

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High Courts09 Jan 2015Dismissed

The Managing Director, K.S.R.T.C. Vs M. Sriram Reddy and Others

Karnataka High Court · (2015) 01 KAR CK 0540

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High Courts09 Jan 2015Dismissed

Nagappa and Others Vs The Land Acquisition Officer, Karwar and Others

Karnataka High Court · (2015) 01 KAR CK 0539

Land Acquisition Act, 1894 - Section 48

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High Courts09 Jan 2015

Shantappa and Others Vs The State and Others

Karnataka High Court · (2015) 01 KAR CK 0536

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 341, 366, 376, 376(2)(g)

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High Courts09 Jan 2015Allowed

In Re: Biohit Biotech Systems (India) Private Limited

Karnataka High Court · (2015) 01 KAR CK 0535

Companies Act, 1956 - Section 391, 392, 393, 394, 394

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High Courts09 Jan 2015Allowed

In Re: Magna Warehousing and Distribution Private Limited

Karnataka High Court · (2015) 01 KAR CK 0534

Companies Act, 1956 - Section 100, 100, 101, 101, 102

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High Courts09 Jan 2015

State Bank of Mysore Vs Assistant Commissioner of Income Tax, Circle-12(2)

Karnataka High Court · (2015) 231 TAXMAN 319

Income Tax Act, 1961 - Section 36, 36(1)(viia), 36(1)(viiia), 36(a), 36(viia)

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High Courts09 Jan 2015Disposed off

Adishakti Mahapeetha, A Religious, Educational and Charitable Trust and Others Vs Vidwan Sri Krishnanand Bharati Swami

Karnataka High Court · (2015) 3 KarLJ 165 : (2015) 4 KCCR 3443

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4

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High Courts09 Jan 2015

Nagappa Gouda and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 2 KarLJ 604

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High Courts09 Jan 2015Dismissed

Ganesh Vs Govinda and Others

Karnataka High Court · (2015) 01 KAR CK 0483

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High Courts09 Jan 2015Dismissed

Babita Vs Neelavva and Others

Karnataka High Court · (2015) 01 KAR CK 0482

Hindu Succession Act, 1956 - Section 23

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High Courts09 Jan 2015

Commissioner of Income Tax Vs Shriram Chits (Karnataka) (P.) Ltd.

Karnataka High Court · (2015) 375 ITR 289 : (2015) 231 TAXMAN 780

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High Courts09 Jan 2015Partly Allowed

Kavitha and Others Vs M. Mahesh and Others

Karnataka High Court · (2015) 01 KAR CK 0469

Motor Vehicles Act, 1988 - Section 166

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High Courts09 Jan 2015

The Commissioner of Income Tax and Others Vs Shriram Chits (Karnataka) Pvt. Ltd.

Karnataka High Court · (2015) 01 KAR CK 0467

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High Courts09 Jan 2015Dismissed

A.L. Yellappa Vs Hutchamma and Others

Karnataka High Court · (2015) 01 KAR CK 0374

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d), 151

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High Courts09 Jan 2015Dismissed

L and T Gen. Ins. Co. Ltd. Vs Laxmibai and Others

Karnataka High Court · (2015) 01 KAR CK 0373

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High Courts09 Jan 2015Allowed

D.S. Udaya and Others Vs Chokira Bopanna and Others

Karnataka High Court · (2015) 01 KAR CK 0372

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27

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