High Courts07 Jan 2015Dismissed
Prism Enterprises Vs Standard Engineering
Karnataka High Court · (2015) 2 KarLJ 403
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2, 151
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 214 of 219
High Courts07 Jan 2015Disposed off
M.S. Subbe Gowda Vs The Principal Secretary, Dept. of Social Welfare, Government of Karnataka and Others
Karnataka High Court · (2015) 01 KAR CK 0354
Administrative Tribunals Act, 1985 - Section 14, 15(1)(b)Constitution of India, 1950 - Article 141, 226, 227, 32, 323-A
High Courts07 Jan 2015Partly Allowed
State Vs Joseph John and Others
Karnataka High Court · (2015) 4 AKR 1 : (2015) 3 CCR 95 : (2015) 3 KarLJ 93
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 162, 428Penal Code, 1860 (IPC) - Section 143, 148, 149, 302, 34
High Courts07 Jan 2015Allowed
Ghansham Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0292
Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 155(2), 2(d), 457Karnataka Police Act, 1963 - Section 79, 80
High Courts07 Jan 2015Dismissed
Bommakka Vs Ramanna
Karnataka High Court · (2015) 01 KAR CK 0275
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 41 Rule 27, 54
High Courts07 Jan 2015Dismissed
Rawther Spices Private Limited Vs The Jammu and Kashmir Bank Ltd.
Karnataka High Court · (2015) 01 KAR CK 0262
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts07 Jan 2015Allowed
Gowramma Vs Rangappa
Karnataka High Court · (2015) 1 KarLJ 698 : (2015) 4 KCCR 3041
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14
High Courts07 Jan 2015Dismissed
Management of National Aerospace Laboratories Vs Engineering and General Workers Union
Karnataka High Court · (2015) 3 AKR 271 : (2015) 144 FLR 925 : (2015) ILR Kar 349 : (2015) 3 KarLJ 127 : (2015) LabIC 3042 : (2015) 3 LLN 434
Administrative Tribunals Act, 1985 - Section 14, 28Constitution of India, 1950 - Article 12, 136, 14, 16, 226Industrial Disputes Act, 1947 - Section 10(1)(c), 2(a), 2(j)
High Courts07 Jan 2015Dismissed
Karnataka Power Corporation Ltd. Vs Prodigy Hyydro Power (P.) Ltd.
Karnataka High Court · (2015) 2 KarLJ 234
High Courts07 Jan 2015
Channaveeramma Vs Mallikarjunaiah
Karnataka High Court · (2015) 01 KAR CK 0108
Motor Vehicles Act, 1988 - Section 166
High Courts07 Jan 2015Dismissed
N.G. Subbaraya Setty Vs Canara Bank
Karnataka High Court · (2015) 01 KAR CK 0107
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 7
High Courts07 Jan 2015Allowed
Satish G. Vs State of Karnataka
Karnataka High Court · (2015) 01 KAR CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302
High Courts07 Jan 2015Allowed
Sidram Vs Alstom Projects India Limited
Karnataka High Court · (2015) 146 FLR 567 : (2015) 3 KarLJ 521
Industrial Disputes Act, 1947 - Section 2(oo)(bb), 25F, 33A
High Courts06 Jan 2015Dismissed
Chikkagangaiah and Others Vs The Thasildar, Bangalore North Taluk and Others
Karnataka High Court · (2015) 01 KAR CK 0556
Karnataka Land Revenue Act, 1964 - Section 128
High Courts06 Jan 2015
Dhiraj Vs Naina
Karnataka High Court · (2015) 2 KarLJ 423 : (2015) 4 KCCR 3936
Hindu Marriage Act, 1955 - Section 13(1)(i-a), 13(1)(i-b), 24
High Courts06 Jan 2015Allowed
Rekha and Others Vs N.T. Ganesh and Others
Karnataka High Court · (2015) 4 AKR 736 : (2015) 2 KarLJ 522
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)
High Courts06 Jan 2015
Mahadevaiah and Others Vs T.B. Nagaraju and Others
Karnataka High Court · (2015) 01 KAR CK 0350
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts06 Jan 2015Partly Allowed
Tiffin''s Barytes, Asbestos and Paints Limited Vs JSW Steels Limited and Others
Karnataka High Court · (2015) 01 KAR CK 0349
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 38 Rule 5Contract Act, 1872 - Section 27, 70