High Courts05 Jan 2015
Commissioner of Income Tax and Others Vs Magus Customers Dialog Pvt. Ltd.
Karnataka High Court · (2015) 371 ITR 242
Income Tax Act, 1961 - Section 139(1), 2(24)(x), 36(1), 36(1)(va), 43B
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 216 of 219
High Courts05 Jan 2015Dismissed
Venkatamma Vs Prakash K. Srivastava and Others
Karnataka High Court · (2015) 1 KarLJ 493 : (2015) 4 KCCR 3070
High Courts05 Jan 2015Dismissed
Sarojamma Vs Rajamma and Others
Karnataka High Court · (2015) 01 KAR CK 0367
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7
High Courts05 Jan 2015Allowed
Virupaksha and Others Vs Shankarappa
Karnataka High Court · (2015) 01 KAR CK 0366
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts05 Jan 2015Dismissed
Sreedhara Rao N.G. Vs Deputy Commissioner and Others
Karnataka High Court · (2015) 01 KAR CK 0364
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Constitution of India, 1950 - Article 226
High Courts05 Jan 2015Dismissed
Shantharama Shenoy Vs Laxmikantha Samaga
Karnataka High Court · (2015) 01 KAR CK 0362
High Courts05 Jan 2015Partly Allowed
Rashid Sab Vs K. Siddamurthy and Others
Karnataka High Court · (2015) 01 KAR CK 0361
Motor Vehicles Act, 1988 - Section 166
High Courts05 Jan 2015Allowed
National Insurance Company Limited and Others Vs Gangadhar and Others
Karnataka High Court · (2015) 2 AKR 562
Motor Vehicles Act, 1988 - Section 10, 10(3), 14, 146, 147
High Courts05 Jan 2015Partly Allowed
National Insurance Co. Ltd. and Others Vs Nagarajappa and Others
Karnataka High Court · (2015) 01 KAR CK 0357
High Courts05 Jan 2015Dismissed
S.S. Emmi and Others Vs The Hubli-Dharwad Municipal Corporation and Others
Karnataka High Court · (2015) 01 KAR CK 0351
Land Acquisition Act, 1894 - Section 16, 48(1), 6(1)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 4
High Courts05 Jan 2015
Royal Sundaram Alliance Insurance Co. Ltd. Vs Y. Amoga Varsha
Karnataka High Court · (2016) 1 ACC 654 : (2016) ACJ 54 : (2015) 1 AKR 776 : (2015) ILR Kar 1040
Motor Vehicles Act, 1988 - Section 166
High Courts05 Jan 2015Allowed
M. Rathnavarma Padival Vs M. Sharada R. Hegde
Karnataka High Court · (2016) 1 AKR 113 : (2015) ILR Kar 1675 : (2015) 2 KarLJ 279 : (2015) 3 KCCR 2636
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 41 Rule 1, Order 41 Rule 2, Order 43 Rule 1(d), Order 9 Rule 13Limitation Act, 1963 - Section 3, 5
High Courts05 Jan 2015Partly Allowed
Shivaraj Vs The Executive Engineer
Karnataka High Court · (2015) 01 KAR CK 0283
High Courts05 Jan 2015Partly Allowed
M. Nagaraju Vs Syed Shabeer
Karnataka High Court · (2015) 01 KAR CK 0280
Criminal Procedure Code, 1973 (CrPC) - Section 2(d)Evidence Act, 1872 - Section 101, 102
High Courts05 Jan 2015
Mohammed Ibrahim Vs Sheeraz Banu
Karnataka High Court · (2015) 01 KAR CK 0279
Karnataka Rent Act, 1999 - Section 27(a)
High Courts05 Jan 2015Partly Allowed
Shweta Vs Gururaj N.
Karnataka High Court · (2015) 01 KAR CK 0278
Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 24, 9
High Courts05 Jan 2015Dismissed
G. Santhosh Vs The Commissioner, Bangalore Development Authority
Karnataka High Court · (2015) 2 KarLJ 492
High Courts05 Jan 2015Allowed
Pradeep Shejawadkar Vs Dy. Development Officer Karnataka Industrial Development Board
Karnataka High Court · (2015) 01 KAR CK 0273
Limitation Act, 1963 - Section 28(7), 5
High Courts05 Jan 2015
Kariyanna Vs Rudraiah
Karnataka High Court · (2015) 01 KAR CK 0272
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 41 Rule 1, 151
High Courts05 Jan 2015
Prabhakar Krishnaji Deshpande Vs Purnima
Karnataka High Court · (2015) 01 KAR CK 0271