High Courts27 Jul 2015Disposed off
Vasantha Kumari and Others Vs Rani Shantha and Others
Karnataka High Court · AIR 2015 Kar 167
Limitation Act, 1963 - Section 14Succession Act, 1925 - Section 372
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 87 of 219
High Courts27 Jul 2015Allowed
Sanna Sanganagouda Vs The State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0275
Penal Code, 1860 (IPC) - Section 109, 114, 143, 147, 148
High Courts27 Jul 2015Dismissed
H.D. Kumaraswamy Vs State of Karnataka and Others
Karnataka High Court · (2015) 07 KAR CK 0263
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 190, 190(1)(a), 197, 197(1)Karnataka Land (Restriction on Transfer) Act, 1991 - Section 3, 4
High Courts27 Jul 2015Allowed
R. Radhika Vs L. Narendra Babu
Karnataka High Court · (2015) 4 AKR 120
Criminal Procedure Code, 1973 (CrPC) - Section 125Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 34, 498A
High Courts27 Jul 2015Dismissed
Akash Zingade Vs Munipoojappa
Karnataka High Court · (2015) 07 KAR CK 0253
Karnataka Small Cause Courts Act, 1964 - Section 8Transfer of Property Act, 1882 - Section 106
High Courts27 Jul 2015Partly Allowed
Gavisiddappa Vs State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0186
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 326, 342, 394
High Courts27 Jul 2015Dismissed
Gurunath and Others Vs The Principal Secretary, Government of Karnataka and Others
Karnataka High Court · (2015) 07 KAR CK 0181
Karnataka Town and Country Planning Act, 1961 - Section 12, 12 (1)(a), 12(1), 12(1)(a), 12(a)
High Courts27 Jul 2015Dismissed
The Administrator, Sherkhan Jumma Masjid Vs Lakshmikant and Others
Karnataka High Court · (2015) 07 KAR CK 0180
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, 151
High Courts27 Jul 2015Disposed Off
Abdul Rawoof Vs The State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 258
High Courts27 Jul 2015
Raja Vs Ashwath and Others
Karnataka High Court · (2015) 6 KarLJ 411
Motor Vehicles Act, 1988 - Section 166
High Courts27 Jul 2015Disposed Off
Lakshmana Vs Ramamani
Karnataka High Court · (2016) 1 DMC 71 : (2015) 5 KarLJ 686
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Hindu Marriage Act, 1955 - Section 13, 13(1)(i-b), 9
High Courts27 Jul 2015Disposed Off
Francis Jayaraj Vs State Level Caste Verification Committee and Others
Karnataka High Court · (2015) 4 AKR 246
High Courts24 Jul 2015Allowed
D.S. Shenoy and Others Vs Baldev Lulla
Karnataka High Court · (2015) 07 KAR CK 0413
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts24 Jul 2015Disposed off
Sharp Watch Investigation and Security Services Vs State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 265 : (2015) 5 KarLJ 464
Karnataka Transparency in Public Procurements Act, 1999 - Section 16
High Courts24 Jul 2015Partly Allowed
Mahima S. Vs Chairman and Others
Karnataka High Court · (2015) 07 KAR CK 0365
High Courts24 Jul 2015Allowed
V.S. Vastrad and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 07 KAR CK 0364
High Courts24 Jul 2015Allowed
Rakhi Felix Vs Chandrashekar N.
Karnataka High Court · (2015) 07 KAR CK 0361
Right to Information Act, 2005 - Section 24
High Courts24 Jul 2015Dismissed
Voltas Limited Vs Amethyst Hospitality Private Limited
Karnataka High Court · (2015) 07 KAR CK 0269
Companies Act, 1956 - Section 433, 433(e), 434, 434(1)(a)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts24 Jul 2015Allowed
Y.R. Lakshminarayanappa and Others Vs Y.R. Lakshmi Narasimaiah and Others
Karnataka High Court · (2015) 07 KAR CK 0256
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3Evidence Act, 1872 - Section 68, 69Hindu Succession Act, 1956 - Section 15, 15(1)(b)
High Courts24 Jul 2015Partly Allowed
Appaji and Others Vs S. Prathap and Others
Karnataka High Court · (2015) 07 KAR CK 0254
Motor Vehicles Act, 1988 - Section 166