COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 85 of 219

High Courts29 Jul 2015Allowed

Ashok Chand and Others Vs B.S. Venkatesh and Others

Karnataka High Court · (2015) 07 KAR CK 0329

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10Contract Act, 1872 - Section 14, 15, 16, 17, 18Specific Relief Act, 1963 - Section 31

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High Courts29 Jul 2015Partly Allowed

Jayashree and Others Vs N. Devendra

Karnataka High Court · (2015) 07 KAR CK 0325

Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(c), 127Hindu Adoptions and Maintenance Act, 1956 - Section 20(3)Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 3(1)(b)

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High Courts29 Jul 2015Allowed

Honnuramma Vs Allalli Pakkeer Sab

Karnataka High Court · (2015) 07 KAR CK 0324

Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(4)

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High Courts29 Jul 2015

The Commissioner of Income Tax, Belgaum and Others Vs Maruti Subray Patil

Karnataka High Court · (2015) 280 CTR 532 : (2015) 235 TAXMAN 147

Income Tax Act, 1961 - Section 194, 194C, 194C(2), 194C(i), 194C(iii)

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High Courts29 Jul 2015Dismissed

Surendra Shridhar Exhibitors Vs Shroff Films

Karnataka High Court · (2015) 07 KAR CK 0319

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 5

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High Courts29 Jul 2015

B.N. Veeresh and Others Vs State of Karnataka

Karnataka High Court · (2015) 07 KAR CK 0318

Criminal Procedure Code, 1973 (CrPC) - Section 438Mines and Minerals (Development and Regulation) Act, 1957 - Section 4(1), 4(1A)Penal Code, 1860 (IPC) - Section 379

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High Courts29 Jul 2015Disposed off

Assunta Balu Developers and Others Vs Ramamurthy

Karnataka High Court · (2015) 07 KAR CK 0280

Arbitration Act, 1940 - Section 20, 20(2), 30, 30(a), 33

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High Courts29 Jul 2015Dismissed

Vandleppa Vs The State of Karnataka

Karnataka High Court · (2015) 07 KAR CK 0278

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 364

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High Courts29 Jul 2015Dismissed

Sham A. Nemical Vs Canara Bank and Others

Karnataka High Court · (2015) 5 KarLJ 582

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High Courts29 Jul 2015Allowed

Adappa and Others Vs The Belgaum Development Authority and Others

Karnataka High Court · (2015) 07 KAR CK 0184

Karnataka Land Revenue Act, 1964 - Section 95Karnataka Town and Country Planning Act, 1961 - Section 10, 10, 11, 12, 13

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High Courts29 Jul 2015Partly Allowed

Punith Vs J.H. Patel and Others

Karnataka High Court · (2015) 07 KAR CK 0183

Motor Vehicles Act, 1988 - Section 166

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High Courts29 Jul 2015Allowed

Shivanna Vs State of Karnataka

Karnataka High Court · (2015) 4 Crimes 432 : (2015) 5 KarLJ 382

Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 302, 307, 498A

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High Courts29 Jul 2015Disposed Off

Kshama Hegde and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 5 KarLJ 607

Karnataka Land Revenue Act, 1964 - Section 67

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High Courts29 Jul 2015

Commissioner of Income Tax-III and Others Vs Mphasis Software & Service India Pvt. Ltd.

Karnataka High Court · (2015) 234 TAXMAN 732

Income Tax Act, 1961 - Section 10A, 10B, 143(3)

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High Courts28 Jul 2015Dismissed

Vasanth Vs Jaya and Others

Karnataka High Court · (2015) 07 KAR CK 0376

Evidence Act, 1872 - Section 68Karnataka Land Reforms Act, 1961 - Section 133Succession Act, 1925 - Section 63

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High Courts28 Jul 2015Partly Allowed

M. Nagesh Vs A. Rahamathulla and Others

Karnataka High Court · (2015) 07 KAR CK 0375

Motor Vehicles Act, 1988 - Section 166

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High Courts28 Jul 2015Dismissed

Shrikant Vs Subhas and Others

Karnataka High Court · (2015) 07 KAR CK 0359

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 18

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High Courts28 Jul 2015Allowed

Dodda-Basti Vs Public Trust Created under A Will

Karnataka High Court · (2015) 07 KAR CK 0356

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d), 9, 92

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High Courts28 Jul 2015Dismissed

State of Karnataka Vs Shaik Nagaur Saheb and Others

Karnataka High Court · (2015) 07 KAR CK 0328

Penal Code, 1860 (IPC) - Section 109, 34, 363, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xi), 3(1)(xii), 3(2)(v)

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High Courts28 Jul 2015Disposed off

S.S. Pattanashetti and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 07 KAR CK 0326

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