High Courts03 Aug 2015Allowed

Venkata Subramanian Vs The State

Karnataka High Court · (2015) 4 AKR 692

Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b), 21, 22, 27, 28
High Courts03 Aug 2015Dismissed

Krishnamurthy Vs Vimala

Karnataka High Court · (2015) 6 KarLJ 11 : (2015) 2 RCR(Rent) 616

Karnataka Rent Act, 1999 - Section 27(2)(i), 27(2)(r)Transfer of Property Act, 1882 - Section 109
High Courts31 Jul 2015Partly Allowed

Gowramma Vs Chandrappa and Others

Karnataka High Court · (2015) 07 KAR CK 0287

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151Karnataka Land Reforms Act, 1961 - Section 77A, 77-AKarnataka Land Revenue Act, 1964 - Section 133
High Courts31 Jul 2015

Satish and Others Vs State and Others

Karnataka High Court · (2015) 07 KAR CK 0277

Criminal Procedure Code, 1973 (CrPC) - Section 174, 221, 313, 357Dowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 113-A
High Courts30 Jul 2015Allowed

B.R. Mallikarjuna Vs D. Geetha

Karnataka High Court · (2016) 1 KarLJ 520

Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(d), Order 9 Rule 13, 115Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5