High Courts04 Aug 2015
Soter R. Barreto and Others Vs New Age Painters and Others
Karnataka High Court · (2015) 08 KAR CK 0224
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 81 of 219
High Courts04 Aug 2015Partly Allowed
Jagadeesha Vs Sathishgowda M.P. and Others
Karnataka High Court · (2015) 08 KAR CK 0194
Motor Vehicles Act, 1988 - Section 166
High Courts04 Aug 2015
The Commissioner of Income Tax, Bangalore and Others Vs H.M. Exports
Karnataka High Court · (2015) 08 KAR CK 0180
Income Tax Act, 1961 - Section 132, 139, 147, 148, 158B
High Courts04 Aug 2015Dismissed
Sanjay Vs Sadashiv
Karnataka High Court · (2015) 08 KAR CK 0145
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 22, Order 21 Rule 34, Order 26 Rule 10(B), 151, 44-A
High Courts04 Aug 2015Dismissed
Pundalik Vs The Executive Officer, Saudatti Renuka Yallammadevi Trust
Karnataka High Court · (2015) 08 KAR CK 0144
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151
High Courts04 Aug 2015Dismissed
Ramappa Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 300
High Courts04 Aug 2015Dismissed
Superintendent of Post Offices, Shimoga Postal Division and Others Vs Prakash Rao.
Karnataka High Court · (2015) 4 AKR 449 : (2015) LabIC 4377
High Courts04 Aug 2015Disposed Off
Rama and Others Vs Life Insurance Corporation of India, Saifabad and Others
Karnataka High Court · (2015) 6 KarLJ 130
High Courts04 Aug 2015Disposed Off
Shylaja Vs Revanasiddeshwar M. Kunthimath
Karnataka High Court · (2016) 1 DMC 141 : (2015) 5 KarLJ 654
Hindu Marriage Act, 1955 - Section 13, 13(1-A)
High Courts04 Aug 2015Dismissed
Doddappa Vs Sitavva and Others
Karnataka High Court · (2015) 08 KAR CK 0049
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 3, Order 8 Rule 5, Order 8 Rule 6AEvidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts04 Aug 2015Allowed
Sandya Vs The State
Karnataka High Court · (2015) 4 KCCR 3478
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 120(b), 143, 149, 201, 302
High Courts04 Aug 2015Partly Allowed
Soter R. Barreto Vs New Age Painters, Goa
Karnataka High Court · (2017) AAC 1007
Motor Vehicles Act, 1988 - Section 168
High Courts03 Aug 2015Dismissed
Bangalore Metropolitan Transport Corporation and Others Vs Siddalingegowda and Others
Karnataka High Court · (2016) 1 KarLJ 99
Motor Vehicles Act, 1988 - Section 173[1]
High Courts03 Aug 2015Dismissed
R. Suguna Vs Dinesh Mani and Others
Karnataka High Court · (2015) 4 AKR 427
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 302, 306, 34, 498A
High Courts03 Aug 2015Allowed
Satteppa and Others Vs The State of Karnataka
Karnataka High Court · (2015) 4 AKR 382
Criminal Procedure Code, 1973 (CrPC) - Section 209, 313Penal Code, 1860 (IPC) - Section 201, 302
High Courts03 Aug 2015Disposed off
Syndicate Bank Vs Jayalaxmi and Others
Karnataka High Court · AIR 2015 Kar 165
Right to Information Act, 2005 - Section 8(1)(e), 8(1)(h), 8(1)(j)
High Courts03 Aug 2015Disposed off
Dargah Hazrat Safdar Ali Shah Vs Umesha and Others
Karnataka High Court · (2015) 08 KAR CK 0256
Waqf Act, 1995 - Section 83
High Courts03 Aug 2015Allowed
M. Chikkanna and Others Vs Mysore Urban Development Authority
Karnataka High Court · (2015) 08 KAR CK 0252
Limitation Act, 1963 - Section 5
High Courts03 Aug 2015Partly Allowed
Jabeenabanu Vs The State of Karnataka
Karnataka High Court · (2015) 4 AKR 378
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 302, 304
High Courts03 Aug 2015
Royal Sundaram Alliance Insurance Co. Ltd. and Others Vs Gangadhar Varma B.R. and Others
Karnataka High Court · (2015) 08 KAR CK 0223
Motor Vehicles Act, 1988 - Section 166